High Courts21 Apr 2009
Subhash Chander Vs Anil Rao and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0343
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,282 of 4,622
High Courts21 Apr 2009
Satvinder Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0338
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts21 Apr 2009Allowed
Hardeep Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0337
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 367
High Courts21 Apr 2009Allowed
Harjinder Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 6 SLR 355 : (2009) 2 SLR 774
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 382
High Courts21 Apr 2009Allowed
D.A.V. College Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0335
High Courts21 Apr 2009Allowed
Smt. Vidya Wati (dead) through Lrs. Vs The Land Acqusition Tribunal, Khanna and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 718
Constitution of India, 1950 — Article 226Punjab Town Improvement Act, 1922 — Section 36
High Courts21 Apr 2009
Subhash Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0324
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts21 Apr 2009Dismissed
S.C. Garg and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0323
Land Acquisition Act, 1894 — Section 4
High Courts21 Apr 2009Dismissed
Ujagar Singh (deceased) through LRs. Vs The Union Territory The Union Territory Vs Ujagar Singh
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0322
Land Acquisition Act, 1894 — Section 4
High Courts21 Apr 2009Allowed
Baljit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 849 : (2009) 8 SLR 283
High Courts21 Apr 2009
Rashad Khan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0317
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 279, 337, 338, 427
High Courts21 Apr 2009
Udai Ram and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0309
Land Acquisition Act, 1894 — Section 18, 4
High Courts21 Apr 2009
Major Harmohinder Singh and Another Vs Ranjit Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 762 : (2009) 156 PLR 88 : (2010) 2 RCR(Civil) 10
Criminal Procedure Code, 1973 (CrPC) — Section 125, 399Hindu Marriage Act, 1955 — Section 25
High Courts21 Apr 2009Dismissed
Shri Vidya Sagar Sethi Vs Raj Rani and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0277
Constitution of India, 1950 — Article 14
High Courts21 Apr 2009Allowed
Smt. Vidya Wati (dead) through Lrs. Vs The Land Acquisition Tribunal and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 718
Constitution of India, 1950 — Article 226
High Courts21 Apr 2009Allowed
S. Tarlochan Singh Vs Smt. Harbhajan Kaur
Punjab And Haryana At Chandigarh · (2009) 154 PLR 716 : (2009) 3 RCR(Civil) 660 : (2009) 1 RCR(Rent) 553
East Punjab Urban Rent Restriction Act, 1949 — Section 18A(5)
High Courts21 Apr 2009Dismissed
Amritpal Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0249
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Apr 2009Dismissed
Prem Singh Vs Financial Commissioner, Department of Cooperation and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 723
Constitution of India, 1950 — Article 226
High Courts21 Apr 2009
Krishan and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0237
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 149
High Courts21 Apr 2009Allowed
Pharmacia India Pvt. Ltd. Vs Ram Avtar
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0233
Constitution of India, 1950 — Article 227