High Courts11 Aug 2026Dismissed

Sahib Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0650

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Section 379BCode of Criminal Procedure-Section 446
High Courts11 Aug 2026Disposed of

Sher Singh Vs Virender Singh Dhull

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0648

Negotiable Instruments Act, 1881-Section 138, 142Code of Criminal Procedure, 1973-Section 372, 378, 374
High Courts10 Aug 2026

Savita Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4689

Constitution of India-Articles 226, 227, 14, 16, 320, 309Haryana Public Relations Department (Group B) State Service Rules, 1997-Rule 7, Appendix BRight to Information Act
High Courts10 Aug 2026

Pawan Kumar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4660

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code-Sections 406, 420, 465, 467, 468 and 471Criminal Procedure Code-Section 438, 437, 167(2)
High Courts10 Aug 2026

Jaswant Singh Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4679

Haryana Civil Services Rules (Allowances to Govt. Employees) Rules 2016-Rule 22Haryana Irrigation Department, Circle Clerical (Group-C) Service Rules, 1982-Rule 9A-(ii), Clause 6Haryana Civil Services (ACP Rules), 2016-Rule 8(b)