COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2026

2,139 judgments · page 59 of 107

High Courts10 Aug 2026Allowed

Gagandeep Kumar Alias Gagandeep Singh Alias Gagan Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0690

Bharatiya Nagrik Suraksha Sanhita, 2023-Section 528Narcotic Drugs and Psychotropic Substances Act, 1985-Section 22Narcotic Drugs and Psychotropic Substances Act, 1985-Section 29

Read judgment

High Courts10 Aug 2026Dismissed

Partap Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0689

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code of Criminal Procedure, 1973-Section 438Bharatiya Nyaya Sanhita, 2023-Section 118

Read judgment

High Courts10 Aug 2026Dismissed

Satnam Singh Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0688

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code of Criminal Procedure, 1973-Section 438Bharatiya Nyaya Sanhita, 2023-Section 318

Read judgment

High Courts10 Aug 2026Dismissed

Gurnam Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0685

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21Narcotic Drugs and Psychotropic Substances Act, 1985-Section 29

Read judgment

High Courts10 Aug 2026Dismissed

Sandeep Chohan Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0683

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Narcotic Drugs and Psychotropic Substances Act-Sections 21-B, 27-A, 29

Read judgment

High Courts10 Aug 2026Disposed of

Harpreet Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0682

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 15(b)

Read judgment

High Courts10 Aug 2026Dismissed

Avesh @ Tinna Kinnar and another Vs State of Haryana

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0681

Code of Criminal Procedure-Section 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Sections 126, 351(2), 3(5)

Read judgment

High Courts10 Aug 2026Dismissed

Amit Giri Vs UT of Chandigarh

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0680

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 318(4), 338, 336(3), 340(2)

Read judgment

High Courts10 Aug 2026Dismissed

Rajvir Singh Yadav Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0679

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita-Sections 351(2), 333, 3(5), 115Negotiable Instruments Act

Read judgment

High Courts10 Aug 2026Disposed of

Jaspal Singh Vs Ramesh Thapa and Another

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0678

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure-Section 482Negotiable Instruments Act, 1881-Section 138

Read judgment

High Courts10 Aug 2026Disposed of

Deon Jibu Vs State of Haryana and Ors

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0677

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure-Section 482Indian Penal Code-Section 420

Read judgment

High Courts10 Aug 2026Dismissed

Sakattar Singh and others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0676

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita-Sections 115(2), 117(2), 298, 324(4), 351(2), 191(3), 190

Read judgment

High Courts10 Aug 2026Dismissed

Urvinderpal Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0675

Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Section 406Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

Read judgment

High Courts10 Aug 2026Allowed

Lakhwinder Puri @Lucky & Ors Vs State of Punjab & Ors

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0674

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 323, 324, 341

Read judgment

High Courts10 Aug 2026Allowed

Manjit @ Manjeet Vs State of Punjab and Ors

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0673

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21, 29, 61, 85

Read judgment

High Courts10 Aug 2026Dismissed

Pradeep Singh Vs Union of India and Others

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0672

Read judgment

High Courts10 Aug 2026Dismissed

State of Punjab & Ors. Vs M/s Rohan Rajdeep Tollways Pvt. Ltd. & Ors.

Punjab And Haryana At Chandigarh · 2026:PHHC:109314-DB

Arbitration and Conciliation Act, 1996-Section 34, 37Commercial Courts Act, 2015-Section 13Limitation Act, 1963-Section 5, 14

Read judgment

High Courts10 Aug 2026Dismissed

The Punjab State Co-Operative Supply & Marketing Federation Ltd. Vs M/s Param Rice Mills & Ors

Punjab And Haryana At Chandigarh · 2026:PHHC:109245-DB

Arbitration and Conciliation Act, 1996-Section 34, 37

Read judgment

High Courts07 Aug 2026

Badri Parsad Vs The Presiding Officer, Labour Court, Gurdaspur & Anr.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5084

Constitution of India-Articles 226, 227Industrial Disputes Act, 1947-Section 2(oo), 2(s), 25B, 25F, 25-F, 25-G, 25-H

Read judgment

High Courts07 Aug 2026

Lucky Thakur Vs State Of Punjab & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5032

Constitution of India-Article 226, 227, 14

Read judgment