High Courts06 Aug 2026
Jaswant Singh Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 6090
Constitution of India-Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 61 of 107
High Courts06 Aug 2026
Amit Kumar Malhan Vs Haryana Staff Selection Commission & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 6091
High Courts06 Aug 2026
Pawan Kumar Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5052
Constitution of India-Articles 226, 227, 246, 254, 162, 215Haryana Primary Education (Group-C) District Cadre Service Rules, 1994Haryana School Education (Group C) State Cadre Service Rules, 2012-Rule 7, Appendix B
High Courts06 Aug 2026
Des Raj & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5110
RPA Rules 1981Constitution of India-Articles 14, 16
High Courts06 Aug 2026
Harbhajan Singh & Anr. Vs Superintending Canal Officer & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5043
Constitution of India-Articles 226, 227CPC-Order XXII Rule 3, Section 151
High Courts06 Aug 2026
Rajender Singh Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5041
Constitution of India-Articles 226, 227Haryana Civil Services (Punishment and Appeal Rules, 2016)-Rule 5
High Courts06 Aug 2026
Pardeep Kumar Vs Financial Commissioner (Appeals), Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5040
IPC-Section 420, 406, 409, 120-B, 307, 323, 324, 506, 452, 148, 149Badkari ActArms Act
High Courts06 Aug 2026
Rajender Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · 2026 INSC 379
Constitution of India-Articles 226, 227
High Courts06 Aug 2026
Raghbir Singh & Anr. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5038
Constitution of India-Article 226, 227Haryana Agricultural Produce Market Act, 1961-Section 40(3)
High Courts06 Aug 2026
Shri Thakur Dass (Deceased) Through LRs & Ors. Vs Amritsar Improvement Trust & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5085
Constitution of India-Article 226, 227Punjab Town Improvement Act, 1922-Section 36, 41Land Acquisition Act, 1894-Section 4, 6, 23(1A), 23(2), 28, 34
High Courts06 Aug 2026
Brij Mohan Bansal Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · 2024 INSC 297
Haryana Affiliated Colleges (Security of Service) Act, 1979-Section 7Payment of Gratuity Act, 1972Haryana School Education Act, 1995
High Courts06 Aug 2026
Karam Singh Vs The Punjab State Power Corporation Limited & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5036
Constitution of India-Article 226
High Courts06 Aug 2026
Balwinder Singh Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5031
Constitution of India-Articles 226, 227Punjab Civil Services Rules, Volume II-Rule 9.13, 9.13(2)
High Courts06 Aug 2026
Amarjeet Kaur & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5030
Constitution of India-Article 226Haryana Shehri Vikas Pradhikaran Act, 1977-Section 17, 18(1), 18(2)
High Courts06 Aug 2026
Ashok Kumar Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5029
Haryana Canal and Drainage Act, 1974-Section 24(3), 24(4), 25CPC-Order VII Rule 11
High Courts06 Aug 2026Allowed
Heera Singh Vs Deputy Commissioner-Cum-District Magistrate, Amritsar & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5028
Constitution of India-Article 226, 227The Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 7(1), 7(2), 15(1), 15(2), 16, 15
High Courts06 Aug 2026
Sukhraj Kaur Vs Punjab State Power Corporation Ltd. & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5027
Constitution of India-Articles 226, 227, 14
High Courts06 Aug 2026
Rekha Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5026
Constitution of India-Articles 226, 227
High Courts06 Aug 2026
Dalip Kaur Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5025
Constitution of India-Articles 226, 227Punjab Civil Services Rules, Volume II-Rule 5.2 of Chapter VI
High Courts06 Aug 2026
Darvesh Singh Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5024
Constitution of India-Article 226/227