High Courts11 Aug 2026
Shashi Kiran Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4687
Constitution of India-Articles 226/227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 55 of 107
High Courts11 Aug 2026Dismissed
Surjan Singh Vs Presiding Officer, Labour Court, Ambala & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4684
Constitution of India-Articles 226, 227Industrial Disputes Act, 1947-Sections 10, 25-F, 25-G, 25-HLimitation Act, 1963-Article 137
High Courts11 Aug 2026
Ramkishan & Anr. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4682
Constitution of India-Article 226, 227Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Sections 22, 23
High Courts11 Aug 2026
Sh. Bhagat Singh Vs Presiding Officer Rohtak & Ors
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4672
Constitution of India-Articles 226, 227Industrial Disputes Act, 1947-Sections 25-F, 25-G, 25-H
High Courts11 Aug 2026
Gagan Chopra Vs Union Territory Of Chandigarh & Ors.
Punjab And Haryana At Chandigarh · 2025 INSC 1023
Consumer Protection Act, 1986-Section 27, 25(3), 25(1), 25Transfer of Property Act, 1882-Section 52, 41, 53Code of Civil Procedure, 1908-Order 1 Rule 10, Section 151, 11 Rule 10, XXI of the First Schedule
High Courts11 Aug 2026
Deepak Sharma Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4714
Constitution of India-Articles 226, 227
High Courts11 Aug 2026
Shanti Devi Dahiya & Ors. Vs Haryana Urban Development Authority & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4710
Constitution of India-Article 226, 227
High Courts11 Aug 2026
M/s Prompt Security Services Vs Central Government Industrial Tribunal & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4706
Constitution of India-Article 226, 227Employees' Provident Funds and Miscellaneous Provisions Act, 1952-Section 7-A, 7-I, 7-O
High Courts11 Aug 2026
Sarwan Ram Vs Punjab State Power Corporation Limited & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4705
Constitution of India-Article 226, 227
High Courts11 Aug 2026
Taranjit Sharma Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4703
High Courts11 Aug 2026
Satveer Singh Vs Cholamandlam Investment and Finance Company Limited & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4698
Constitution of India-Article 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
High Courts11 Aug 2026
Surinder Pal Singh & Anr. Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4735
Constitution of India-Article 226/227
High Courts11 Aug 2026Disposed Of
Basti Ram Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4733
Constitution of India-Article 226, 227Land Acquisition Act, 1894-Section 4, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2), 101-A
High Courts11 Aug 2026
M/s Lakshay Stone Mills Crusher Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4731
Constitution of India-Article 226, 227Indian Stamp Act, 1899-Section 47-A, 47-A(1), 47-A(3)Haryana Stamp (Prevention of Undervaluation of Instruments) Rules, 1978
High Courts11 Aug 2026
M/s. Goyal Steel Furniture House Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4730
Central Goods and Services Tax Act, 2017-Section 146, 169Integrated Goods and Services Tax Act, 2017-Section 20Finance Act, 2022-Section 115
High Courts11 Aug 2026
Devender Kumar & Ors. Vs Union Territory of Chandigarh & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4722
The Police Act, 1861-Section 46, 15APunjab Police Act, 2007-Section 80, 80(ii), 84Punjab Police Rules, 1934-Rule 13.7
High Courts11 Aug 2026
Sandeep Kumar Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4720
Constitution of India-Article 14, 16, 226
High Courts11 Aug 2026
Anil Kumar Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4750
Constitution of India-Article 226, 227, 14, 16Haryana Industries and Commerce (Group-B) Service Rules, 2014-Rule 7, Appendix BRTI Act, 2005
High Courts11 Aug 2026
Joginder Singh Vs Financial Adviser & Chief Accounts Officer & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4746
Constitution of India-Articles 226/227
High Courts11 Aug 2026
Abhishek Sharma Vs National Insurance Company Ltd. & Ors.
Punjab And Haryana At Chandigarh · 2023 INSC 584