High Courts12 Aug 2026
Paramjit Kaur Vs State Transport Appellate Tribunal, Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4686
Motor Vehicles Act, 1988-Section 89Constitution of India-Articles 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 53 of 107
High Courts12 Aug 2026
Gurmeet Singh Vs Union Of India & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4661
High Courts12 Aug 2026
Balbir Singh Vs Chief Canal Officer Bhakra Water Services Unit & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4681
Haryana Canal and Drainage Rules, 1976-Rule 101Haryana Canal & Drainage Act 29 of 1974-Section 18(2)
High Courts12 Aug 2026Disposed Of
Sube Singh & Anr. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4677
Constitution of India-Articles 226, 227Land Acquisition Act, 1894-Section 4, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 101-A
High Courts12 Aug 2026
Kamalbir Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4675
Land Acquisition Act, 1894-Sections 4, 6The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2)The Haryana Shehri Vikas Pradhikaran Act, 1977
High Courts12 Aug 2026
Vikram Singh Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4673
High Courts12 Aug 2026
Jasbir Singh Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4717
Punjab Civil Services Rules, Volume II, 1953-Rule 9.1, 9.2, 9.3, 9.4, 9.4(C), Chapter IXPayment of Gratuity Act, 1972Treasury Code-Rule 186
High Courts12 Aug 2026
Fidelity Information Services India Pvt. Ltd. Vs Deputy Commissioner Of Income Tax, Circle 1(1), Chandigarh
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4699
Companies Act, 1956Income-tax Act, 1961-Section 143(2), 143(3), 144C, 144C(1), 144C(2), 144C(3), 144C(15)(b), 144C(15)(b)(i), 144C(15)(b)(ii), 142(1), 156, 271(1)(c), 274, 92CA, 92CA(3), 92CD, 234A, 234B, 234C, 260A, 292B, 144BIncome Tax Rules, 1962-Rule 10D, 10RA, 10(D)
High Courts12 Aug 2026
Vivek Garg Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4723
Constitution of India-Article 226/227Limitation Act
High Courts12 Aug 2026
Rekha Rani Vs Appellate Tribunal Under Maintenance And Welfare Of Parents And Senior Citizens & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4719
Constitution of India-Article 226, 227Maintenance & Welfare of Parents and Senior Citizens Act, 2007
High Courts12 Aug 2026
Jaswant Singh & Ors. Vs Financial Commissioner (Revenue), Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4754
Punjab Land Revenue Act, 1887-Section 111, 20(3), 20
High Courts12 Aug 2026Dismissed
Palwinder Singh Vs Presiding Officer, Industrial Tribunal-cum-Labour Court, Hisar & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4864
Constitution of India-Articles 226/227Industrial Disputes Act, 1947-Section 25-F, 25-G, 25-H
High Courts12 Aug 2026
Harjit Singh & Ors. Vs State Of Punjab & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4745
Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983-Rule 8 (2) (iii)
High Courts12 Aug 2026Disposed Of
Rakesh Kumar Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4744
Constitution of India-Article 226Contempt of Courts Act, 1971
High Courts12 Aug 2026
Jagmeet Singh Vs Punjab State Power Corporation Ltd. & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4740
Constitution of India-Article 226, 227
High Courts12 Aug 2026
Sandhu Highway Regd. Faridkot Vs State Transport Appellate Tribunal, Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4738
Constitution of India-Articles 226/227Motor Vehicles Act, 1988-Section 89, 80(2)Punjab Motor Vehicles Rules, 1989-Rule 85
High Courts12 Aug 2026
Amandeep Kaur & Anr. Vs State Transport Appellate Tribunal, Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4770
Constitution of India-Articles 226, 227Motor Vehicles Act, 1988-Section 89Punjab Motor Vehicles Rules, 1989-Rule 85
High Courts12 Aug 2026
Raghbir Singh Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4765
Constitution of India-Articles 226, 227Industrial Disputes Act, 1947-Sections 25-F, 25-G, 2(oo), 2(oo)(bb)
High Courts12 Aug 2026
Pawan Kumar Vs Punjab State Power Corporation Limited & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4763
Constitution of India-Articles 226/227Rights of the Persons with Disability Act, 2016-Section 34
High Courts12 Aug 2026Dismissed
Ajay Kumar and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0647
Bharatiya Nyaya Sanhita, 2023-Section 318, 61