COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2026

2,139 judgments · page 56 of 107

High Courts11 Aug 2026Disposed Of

M/s Rajdhani Woollens and Spinning Mills Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4772

Constitution of India-Article 226Land Acquisition Act, 1894-Section 4, 6, 5A, 18Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2), 101-A

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High Courts11 Aug 2026

Amar Inder Singh Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4764

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High Courts11 Aug 2026

Sardar Alias Tuti Vs The Presiding Officer, Industrial Tribunal-Cum-Labour Court-1, Gurgaon & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4761

Constitution of India-Articles 226, 227Industrial Disputes Act, 1947-Sections 25-F, 25-G, 25-H

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High Courts11 Aug 2026Dismissed

Devender Gupta Vs State of Haryana and others

Punjab And Haryana At Chandigarh · 2026:PHHC:109090

Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Section 307, 506, 34Arms Act, 1959-Section 25, 27

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High Courts11 Aug 2026Allowed

Manjeet @ Manjeet Singh Gill Vs State of Punjab

Punjab And Haryana At Chandigarh · 2026:PHHC:110119

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 109(1), 190, 191(3), 333, 351(2)Arms Act, 1959-Section 25

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High Courts11 Aug 2026Allowed

Arshdeep Singh alias Arsh Vs State of Punjab

Punjab And Haryana At Chandigarh · 2026:PHHC:110028

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21, 25, 29Indian Penal Code, 1860-Section 304, 427

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High Courts11 Aug 2026Partially allowed

Harsimran Kaur Randhawa and another Vs State of Punjab and another

Punjab And Haryana At Chandigarh · 2026:PHHC:110316

Indian Penal Code, 1860-Section 406, 420, 465, 467, 468, 471, 120-BBharatiya Nagarik Suraksha Sanhita, 2023-Section 528

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High Courts11 Aug 2026Dismissed

Mahadev Sharma Vs State of Haryana

Punjab And Haryana At Chandigarh · 2026:PHHC:109572

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Prevention of Corruption Act, 1988-Section 7, 13(1)(B), 13(2)Bharatiya Nyaya Sanhita, 2023-Section 215, 61(2)

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High Courts11 Aug 2026Dismissed

Jagdev Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · 2026:PHHC:109654

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 115(2), 118(1), 126(2), 127(1), 190, 191(3), 351(2)

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High Courts11 Aug 2026Dismissed

Mufeed Vs State of Haryana

Punjab And Haryana At Chandigarh · 2026:PHHC:110033

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Haryana Gauvansh Sanrakshan and Gausamvardhan Act, 2015-Section 13(3), 3Prevention of Cruelty to Animals Act-Section 11

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High Courts11 Aug 2026Dismissed