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Punjab And Haryana At Chandigarh judgments, 2026

2,139 judgments · page 20 of 107

High Courts07 Sept 2026Allowed

Harjinder Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · 2026:PHHC:125412

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21(b), 27-ABharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)
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High Courts07 Sept 2026Allowed

Pritpal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · 2026:PHHC:125249

Indian Penal Code, 1860-Section 120-B, 420, 465, 466, 467, 468, 471Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Code of Criminal Procedure, 1973-Section 438(2)
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High Courts07 Sept 2026Allowed

Jaswinder Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · 2026:PHHC:125442

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 22, 29, 61, 85Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)
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High Courts07 Sept 2026Dismissed

Amit Kumar Bindal & Ors. Vs State of Haryana

Punjab And Haryana At Chandigarh · 2026:PHHC:124803

Bharatiya Nyaya Sanhita, 2023-Section 61, 115, 140(2), 308(5), 351(3)Arms Act, 1959-Section 25, 27Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
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High Courts07 Sept 2026Allowed

Varinder Singh @ Ghugga Vs State of Punjab

Punjab And Haryana At Chandigarh · 2026:PHHC:124884

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21(C), 29, 36-A, 37Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Section 439
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High Courts07 Sept 2026Allowed

Inderjit Kaur Vs State of Haryana and another

Punjab And Haryana At Chandigarh · 2026:PHHC:123861

Indian Penal Code, 1860-Section 120-B, 365, 406, 420, 506Code of Criminal Procedure, 1973-Section 155(2), 156(1), 173, 320, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
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High Courts07 Sept 2026Dismissed

Dilbagh Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · 2026:PHHC:125329

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 115(2), 117(2), 118(2), 126(2), 190, 191(3), 298, 324(4), 351(2)Code of Criminal Procedure, 1973-Section 438
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High Courts07 Sept 2026Allowed

Hem Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · 2026:PHHC:123960

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 110, 115, 117(2), 190, 191(3), 238(c), 351(2)
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High Courts07 Sept 2026Allowed

Ravi Dutt Sharma Vs State of Haryana

Punjab And Haryana At Chandigarh · 2026:PHHC:125170

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 22-C, 29, 42Bharatiya Nyaya Sanhita, 2023-Section 238-A
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High Courts07 Sept 2026Dismissed

Sanjeev Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · 2026:PHHC:125188

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 3(5), 115, 333, 351(2)Code of Criminal Procedure, 1973-Section 438
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High Courts07 Sept 2026Allowed

Sunder Vs State of Punjab and another

Punjab And Haryana At Chandigarh · 2026:PHHC:125200

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Negotiable Instruments Act, 1881-Section 138Payment and Settlement Systems Act, 2007-Section 25
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High Courts07 Sept 2026Dismissed

Ram Avtar Garg and another Vs State of Punjab

Punjab And Haryana At Chandigarh · 2026:PHHC:122919

Insecticides Act, 1968-Section 3(k)(i), 17, 18, 29, 31(1), 33Insecticides Rules, 1971-Rule 27(5)Code of Criminal Procedure, 1973-Section 200, 202, 482
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High Courts03 Sept 2026Partially allowed

Suresh and another Vs State of Haryana

Punjab And Haryana At Chandigarh · 2026:PHHC:124257

Indian Penal Code, 1860-Section 307, 323, 34Arms Act, 1959-Section 25Code of Criminal Procedure, 1973-Section 161, 173, 313
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