High Courts09 Sept 2026Allowed
Ankush Vs State of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1015
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483IPC-Sections 148, 149, 302, 323, 427, 452 and 120-BArms Act, 1959-Section 25
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 18 of 107
High Courts09 Sept 2026Disposed Of
Bittu Ram Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1014
BNSS, 2023-Section 483Cr.P.C.-Section 439NDPS Act-Sections 18-65-85, 18
High Courts09 Sept 2026Allowed
Muskan & Anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1027
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21(c), 29, 67
High Courts09 Sept 2026Allowed
Gurpreet Singh @ Sahib @ Sam Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1026
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 103, 3(5), 61(2), 49Arms Act-Section 27
High Courts09 Sept 2026Allowed
Aman Alias Munshi Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1025
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483IPC-Sections 109, 397, 342, 473Arms Act-Sections 25(6)-54-59
High Courts09 Sept 2026Allowed
Veeru @ Jamaldin @ Beeru Vs State of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1024
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 103(1), 115(2), 191(3), 190
High Courts09 Sept 2026Disposed Of
Hitesh Verma Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1023
BNSS, 2023-Section 483NDPS Act-Sections 21, 21-C, 29
High Courts09 Sept 2026Allowed
Mahavir Prasad Garg Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1032
Code of Criminal Procedure-Section 482, 483, 195, 195(1)(a)(i)IPC-Section 174A, 174-A, 172 to 188Negotiable Instruments Act, 1881-Section 138
High Courts09 Sept 2026Allowed
Marid @ Israel @ Mareed Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1028
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 103(1), 115(2), 191(3), 190
High Courts09 Sept 2026Dismissed
Sandeep Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1029
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483IPC-Sections 420, 467, 468, 471 and 120B
High Courts09 Sept 2026Allowed
Biliyam @ William Lomga @ Manish Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1030
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483IPC-Sections 302 and 34
High Courts09 Sept 2026Dismissed
Mangal Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1031
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482BNS 2023-Sections 318(4)Code of Criminal Procedure, 1973-Section 438
High Courts08 Sept 2026Allowed
Inderjit Kaur Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0999
BNSS, 2023-Section 483IPC-Sections 120-B, 406, 419, 420, 467, 468 and 471
High Courts08 Sept 2026Dismissed
Major Singh Versus State of Punjab
Punjab And Haryana At Chandigarh · 2026:PHHC:125803-DB
Indian Penal Code, 1860-Section 302,323,299,300,304,304-IICode of Criminal Procedure, 1973-Section 207,313
High Courts08 Sept 2026Dismissed
Yadwinder Singh Versus State of Punjab and others
Punjab And Haryana At Chandigarh · 2026:PHHC:124787
Constitution of India-Article 226,227Hindu Marriage Act, 1955-Section 13-B
High Courts08 Sept 2026Dismissed
Rekha Versus Angrej and Others
Punjab And Haryana At Chandigarh · 2026:PHHC:126151
Motor Vehicles Act, 1988-Section 163-A,166
High Courts08 Sept 2026Allowed
Gurmail Singh and Others Versus Jarnail Singh and Others
Punjab And Haryana At Chandigarh · 2026:PHHC:125793
Indian Evidence Act, 1872-Section 63
High Courts08 Sept 2026Dismissed
Yogesh Chawla Versus Tanuja Jain Chawla
Punjab And Haryana At Chandigarh · 2026:PHHC:126436
Guardians and Wards Act, 1890-Section 12Hindu Minority and Guardianship Act, 1956-Section 6
High Courts08 Sept 2026Partially allowed
Mahavir Singh Versus State of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0711
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20,2(viia),50Code of Criminal Procedure, 1973-Section 161,173,313
High Courts08 Sept 2026Allowed
Ratni and Others Versus Chandan Saini and ors.
Punjab And Haryana At Chandigarh · 2026:PHHC:126497
Motor Vehicles Act, 1988-Section 166