High Courts09 Sept 2026Disposed Of
The New India Assurance Co. Ltd. Vs Smt. Gurmit Kaur & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1013
IPC-Sections 279, 337, 338, 427 and 304-A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 17 of 107
High Courts09 Sept 2026Allowed
Sukhpal Singh @ Meli Vs State of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1012
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22-C, 29, 37Criminal Procedure Code, 1973-Section 436-A, 436A
High Courts09 Sept 2026Allowed
Madan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · 2024 INSC 290
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Cr. P.C.-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 15C, 27A, 29, 61 & 85, 67
High Courts09 Sept 2026Dismissed
Ravinder Singh @ Ravi Saab Vs State Of UT Chandigarh
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1010
BNSS, 2023-Section 483IPC-Sections 406, 420, 120-B, 467, 468, 471BNS, 2023-Sections 316, 318(4), 61
High Courts09 Sept 2026Dismissed
Gaurav Chaudhary Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1009
Code of Criminal Procedure, 1973-Section 482, 439(2), 173(2)IPC-Sections 406, 420, 467, 471, 468BNSS-Section 483(3)
High Courts09 Sept 2026Disposed Of
The New India Assurance Co. Ltd. Vs Smt. Gurmit Kaur & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1022
IPC-Sections 279, 337, 338, 427 and 304-A
High Courts09 Sept 2026Dismissed
Mohamad Nasim Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1021
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483IPC-Sections 302, 201, 365, 377, 394, 34
High Courts09 Sept 2026Allowed
Yashmeet Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1008
BNSS-Section 483BNS-Sections 103(1), 61 and 3(5)IPC-Sections 302, 120A, 34
High Courts09 Sept 2026Allowed
Simranjeet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1007
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Indian Penal Code, 1860-Sections 406, 420 and 120-BBharatiya Nyaya Sanhita, 2023-316(2), 318(4) and 61(2)
High Courts09 Sept 2026Allowed
Balkaran Singh @ Lakhi @ Balkarn Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1006
BNS 2023-Section 483, 103, 140, 191 (3), 190, 324(4), 351(2)Constitution of India-Article 21
High Courts09 Sept 2026Allowed
Balwinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1005
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 103, 61(2), 249, 130Arms Act, 1959-Sections 25, 27, 54, 59
High Courts09 Sept 2026Allowed
Lovepreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1004
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)BNS-Sections 308(5), 310, 111Arms Act, 1959-Section 25
High Courts09 Sept 2026Allowed
Rajeev Datta Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1003
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483IPC-Sections 406, 420, 506, 370, 384Immigration Act-Section 24
High Courts09 Sept 2026Allowed
Jatinder Singh Alias Kalu Vs State Of Punjab
Punjab And Haryana At Chandigarh · 2023 INSC 311
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Arms Act-Sections 25/54NDPS Act, 1985-Section 21, 37, 36-A
High Courts09 Sept 2026Dismissed
Pankaj Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1001
Bharatiya Nyaya Sanhita, 2023-Sections 318(4), 61(2)
High Courts09 Sept 2026Dismissed
Major Singh Vs State Of Punjab & Anr.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1020
Cr.P.C.-Section 439(2)BNSS-483(3)IPC-Sections 323, 324, 325, 326, 427, 34, 307, 148, 149
High Courts09 Sept 2026Dismissed
Major Singh Vs State Of Punjab & Anr.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1019
Cr.P.C.-Section 439(2), 439 (2), 437(5), 439, Chapter XXXIII, 438BNSS-Section 483(3)IPC-Sections 323, 324, 325, 326, 427, 34, 307, 148, 149
High Courts09 Sept 2026Allowed
Yakub Ali @ Ali Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1018
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 103(1), 115(2), 191(3), 190
High Courts09 Sept 2026Disposed Of
Amit Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1017
BNSS, 2023-Section 483Cr.P.C.-Section 439Indian Penal Code-Section 302
High Courts09 Sept 2026Allowed
Resham Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1016
IPC-Sections 307, 324, 323, 341, 148, 149Arms Act, 1959-Sections 25/27, 25, 27Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482(2)