High Courts08 Sept 2026Dismissed
Ashwani Kumar @ Ashwani Sharma Versus Tittu Bhopal
Punjab And Haryana At Chandigarh · 2026:PHHC:126377
Code of Civil Procedure, 1908-Order I Rule 10,Section 151
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 19 of 107
High Courts08 Sept 2026Disposed of
Parneet Kaur and Anr. Versus State of Punjab and Others
Punjab And Haryana At Chandigarh · 2026:PHHC:125980
Constitution of India-Article 226,227
High Courts08 Sept 2026Dismissed
Jony Singh alias Joni Kumar Versus State of Punjab
Punjab And Haryana At Chandigarh · 2026:PHHC:126198
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code of Criminal Procedure, 1973-Section 438Bharatiya Nyaya Sanhita, 2023-Section 109,117(2),115(2),333,331(6),331(7),191(3),351(2),351(3)
High Courts08 Sept 2026Disposed of
Dinesh Kumar Versus State of Haryana and ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0706
High Courts08 Sept 2026Allowed
Neelam Versus State of Haryana
Punjab And Haryana At Chandigarh · 2026:PHHC:126290
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 61(2)Prevention of Corruption Act, 1988-Section 7-A,7,13(1)(b),13(2)
High Courts08 Sept 2026Allowed
Sukhwinder Singh Versus Punjab State Power Corporation Limited & others
Punjab And Haryana At Chandigarh · 2026:PHHC:119352
Constitution of India-Article 226Electricity Act, 2003-Section 135
High Courts08 Sept 2026Allowed
Rasal Singh Vicky Versus State of Punjab through Secretary Department of Home Affairs and others
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0703
Constitution of India-Article 226,227Narcotic Drugs and Psychotropic Substances Act, 1985-Section 22-C
High Courts08 Sept 2026Allowed
Inderjit Kaur Versus State of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0702
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 120-B,406,419,420,467,468,471
High Courts08 Sept 2026Partially allowed
Kuldip Singh Versus State of Punjab
Punjab And Haryana At Chandigarh · 2026:PHHC:125820
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 18
High Courts08 Sept 2026Dismissed
Amit Goyal alias Rinku Versus State of Punjab and others
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0700
Constitution of India-Article 226,227Punjab Good Conduct Prisoners (Temporary Release) Act, 1962-Section 3(1)(d),3,4Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21,22,61,85
High Courts08 Sept 2026Partially allowed
Vikrant Sharma & Ors. Versus State of Punjab
Punjab And Haryana At Chandigarh · 2026:PHHC:125109
Indian Penal Code, 1860-Section 120-B,147,148,149,307,323,324,326Code of Criminal Procedure, 1973-Section 161,173,313
High Courts08 Sept 2026Partially allowed
Rajesh Versus State of Haryana
Punjab And Haryana At Chandigarh · 2026:PHHC:125868
Indian Penal Code, 1860-Section 392, 394, 397Code of Criminal Procedure, 1973-Section 161, 173, 313
High Courts08 Sept 2026Partially allowed
Ravi alias Jhandu Versus State of Haryana and others
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0697
Constitution of India-Article 226,227Haryana Good Conduct Prisoners (Temporary Release) Act, 2022-Section 6Indian Penal Code-Section 148,149,323,324,506
High Courts07 Sept 2026
Jagmeet Singh Vs Financial Commisioner Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2174
High Courts07 Sept 2026
Jagmeet Singh Vs Financial Commisioner Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2216
High Courts07 Sept 2026Allowed
Deepak Kumar Verma Vs State of Haryana
Punjab And Haryana At Chandigarh · 2026:PHHC:125473
Bharatiya Nyaya Sanhita, 2023-Section 316(2), 318(4), 336(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts07 Sept 2026Allowed
Navinder Singh Sahdev Vs Directorate General of GST Intelligence, Chandigarh
Punjab And Haryana At Chandigarh · 2026:PHHC:125477
Central Goods and Services Tax Act, 2017-Section 132(1), 132(1)(A), 132(1)(I), 132(5)Integrated Goods and Services Tax Act, 2017-Section 20(XV)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts07 Sept 2026Allowed
Ajay Vs State of Haryana
Punjab And Haryana At Chandigarh · 2026:PHHC:125068
Indian Penal Code, 1860-Section 34, 120B, 201, 302, 365, 364-A, 392, 420, 506Bharatiya Nyaya Sanhita, 2023-Section 3(5), 103, 238, 309(4)Arms Act, 1959-Section 25
High Courts07 Sept 2026Dismissed
Suraj @ Pitbull Vs State of Haryana
Punjab And Haryana At Chandigarh · 2026:PHHC:124158
Bharatiya Nyaya Sanhita, 2023-Section 103(1), 115, 115(2), 126, 126(2), 190, 191(3)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts07 Sept 2026Allowed
Sat Paul @ Sat Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · 2026:PHHC:123952
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 15, 25Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483