High Courts03 Sept 2026Allowed

Neeraj Kumar Vaid Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0212

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 318(4), 316(2), 61(2)Punjab Travel Professionals (Regulation) Act, 2014-Section 13
High Courts03 Sept 2026Allowed

Yogesh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0210

Bharatiya Nyaya Sanhita, 2023-Section 3(5), 316(2), 318(4), 336(3), 338, 340, 61, 339Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts03 Sept 2026Allowed

Lalit Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0209

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 316(2), 318(4), 351(2)Banning of Unregulated Deposit Schemes Act, 2019-Section 21, 22
High Courts03 Sept 2026Allowed

Jahid Hussain Vs State of Haryana

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0202

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 221, 121(1), 132, 109(1), 111(3), 3(5), 317(2)Indian Penal Code, 1860-Section 186, 332, 353, 307, 34, 411
High Courts03 Sept 2026Allowed

Kulvinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · 2026:PHHC:124469

Information Technology Act, 2000-Section 67-BProtection of Children from Sexual Offences Act, 2012-Section 15
High Courts03 Sept 2026Allowed

Ankit Narwal Vs State of Haryana

Punjab And Haryana At Chandigarh · 2026:PHHC:124378

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 318(4), 336(3), 338, 340(2), 238(B), 61(2)Indian Penal Code, 1860-Section 420, 468, 467, 471, 201, 120-B
High Courts03 Sept 2026Dismissed

Kuljeet Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0195

Bharatiya Nyaya Sanhita, 2023-Section 305, 331(4), 238, 317(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482
High Courts03 Sept 2026Dismissed

Harjeet Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0194

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 126(2), 118(1), 115(2), 351(2), 3(5), 117(2), 118(2)
High Courts03 Sept 2026Disposed of

Ishan Sharma and another Vs State of Punjab

Punjab And Haryana At Chandigarh · 2026:PHHC:124557

Indian Penal Code, 1860-Section 420, 120-BPunjab Travel Professionals (Regulation) Act, 2014-Section 13Code of Criminal Procedure, 1973-Section 82(1)
High Courts03 Sept 2026Allowed

Ankita Vs State of Haryana

Punjab And Haryana At Chandigarh · 2026:PHHC:124656

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 318(4)