High Courts27 Jul 2022Disposed Of
Gurnam Singh Vs Punjab State Warehousing Corporation And Anr
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0112
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 29 of 67
High Courts27 Jul 2022Allowed
Bavy And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0111
Constitution Of India, 1950 — Article 21
High Courts26 Jul 2022Disposed Of
Hunny Chaudhary Vs Abhishek Chaudhary
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0108
Hindu Marriage Act, 1955 — Section 13, 24Indian Penal Code, 1860 — Section 34, 406, 498A, 506Code Of Criminal Procedure, 1973 — Section 125
High Courts26 Jul 2022
Sandeep Kaur Vs Tarunveer Singh Mavi
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0107
Hindu Marriage Act, 1955 — Section 9
High Courts26 Jul 2022Allowed
Harjinder Kaur Vs Gurarpan Singh
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0106
Hindu Marriage Act, 1955 — Section 13, 24Indian Penal Code, 1860 — Section 34, 406, 498A, 506Code Of Criminal Procedure, 1973 — Section 125
High Courts26 Jul 2022Disposed Of
Damanpreet Kaur Vs Harpreet Singh @ Harpreet Singh Saini
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0105
Hindu Marriage Act, 1955 — Section 9, 24Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
High Courts26 Jul 2022Dismissed
Municipal Corporation Ambala City Through Its Commissioner Vs Kuldeep Kaur And Others
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0104
High Courts25 Jul 2022Dismissed
Punjab State Warehousing Corporation Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0150
Code Of Criminal Procedure, 1973 — Section 173, 482
High Courts25 Jul 2022Dismissed
Tarsem Singh (Deceased) Through His LR Vs Major Singh (Deceased) Through His Lrs & Others
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0109
High Courts25 Jul 2022Dismissed
Sushma Vs Educational Tribunal For Privately Managed Institutions And Ors
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0103
High Courts25 Jul 2022
Sukhwinder Singh And Another Vs Punjabi University Patiala And Others
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0102
High Courts25 Jul 2022
Ranjit Singh Uppal Vs Punjab State Warehousing Corporation And Anr
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0101
High Courts25 Jul 2022
Sanny Kumar And Ors Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0100
High Courts25 Jul 2022Allowed
Diksha And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0098
Constitution Of India, 1950 — Article 21
High Courts25 Jul 2022Allowed
Meenu Arora And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0097
Constitution Of India, 1950 — Article 21
High Courts22 Jul 2022Dismissed
M/S Lovely Poultry And Another Vs Ved Parkash (Since Deceased) Now Represented By Ashwani Narang
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0151
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 45
High Courts22 Jul 2022Dismissed
Harwinder Singh Alias Bhinda Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0145
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 186, 307, 353, 392, 397, 412, 473Arms Act, 1959 — Section 25
High Courts22 Jul 2022Dismissed
Parsvnath Developers Limited And Another Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0144
High Courts22 Jul 2022Dismissed
State of Punjab Vs Natha Singh Alias Hardev Singh Alias Dev
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0132
Code Of Criminal Procedure, 1973 — Section 311, 378(3)
High Courts22 Jul 2022Dismissed
Sourav Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0094
Constitution Of India, 1950 — Article 226, 227Haryana Compassionate Assistance To The Dependents Of Deceased Government Employees Rules, 2006 — Rule 5Government Of Haryana Formulated The Haryana Civil Services (Compassionate Financial Assistance Or Appointment) Rules, 2019 — Rule 4