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Punjab And Haryana At Chandigarh judgments, 2022

1,322 judgments · page 28 of 67

High Courts28 Jul 2022Disposed Of

Rajni Vs Amandeep Singh

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0129

Hindu Marriage Act, 1955 — Section 9, 24Code Of Criminal Procedure, 1973 — Section 125
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High Courts28 Jul 2022

Sangeeta Vs Sawan Kumar

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0127

Hindu Marriage Act, 1955 — Section 13Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 323, 498A
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High Courts28 Jul 2022Disposed Of

Jasbir Kaur @ Jasvir Kaur Vs Vinod Kumar

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0126

Hindu Marriage Act, 1955 — Section 9, 13, 13(ia)Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
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High Courts27 Jul 2022Allowed

Sidak Singh Sandhu Vs U.T. Chandigarh And Another

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0180

Code Of Criminal Procedure, 1973 — Section 2(d), 173, 190(1), 195, 195(1)(a), 195(1)(b), 195(1)(b)(ii), 340, 463, 468, 471, 475, 476, 482Indian Penal Code, 1860 — Section 172, 173, 174, 175, 176, 177, 178, 179, 180, 181, 182, 183, 184, 185, 186, 187, 188, 193, 194, 195, 196, 199, 200, 205, 206, 207, 208, 209, 210, 211, 228, 269, 270, 419, 420, 467, 468
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High Courts27 Jul 2022Dismissed

Sandeep Kaur Alias Shipa Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0177

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 21(b), 24, 27A, 36A(4), 37Code Of Criminal Procedure, 1973 — Section 167(2), 173
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High Courts27 Jul 2022Dismissed

Satish Goyal Vs Anil Garg

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0176

Negotiable Instruments Act, 1881 — Section 138, 141, 142Evidence Act, 1872 — Section 45
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High Courts27 Jul 2022Disposed Of

Jaswinder Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0175

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 22C, 24, 27A, 36A(4), 37Code Of Criminal Procedure, 1973 — Section 167(2), 173, 173(2)
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High Courts27 Jul 2022Allowed

Ashok Kumar And Another Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0173

Haryana Development & Regulation Of Urban Area Act, 1975 — Section 2(c), 3, 7(i), 7(ii), 9, 10, 13Code Of Criminal Procedure, 1973 — Section 482
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High Courts27 Jul 2022Dismissed

Nitesh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0171

Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 167(2), 173, 439
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