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Punjab And Haryana At Chandigarh judgments, 2022

1,322 judgments · page 27 of 67

High Courts01 Aug 2022Disposed Of

Child In Conflict With Law 'S' Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0062

Indian Penal Code, 1860 — Section 379B, 427, 511Code Of Criminal Procedure, 1973 — Section 438Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 12(1), 15, 18
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High Courts01 Aug 2022Allowed

Sahib Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0061

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 148, 149, 365, 506Arms Act, 1959 — Section 25, 27
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High Courts01 Aug 2022Allowed

Aarti Vs Prince Aneja

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0007

Hindu Marriage Act, 1955 — Section 13(A)(i)(ia), 24Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
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High Courts01 Aug 2022Allowed

Diksha Vs Rohit Verma

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0006

Hindu Marriage Act, 1955 — Section 9, 13Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 148, 149, 323, 403, 406, 498A, 506
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High Courts01 Aug 2022Allowed

Neha Vs Krishan Kumar And Others

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0005

Guardians and Wards Act, 1890 — Section 9, 25Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 13
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High Courts01 Aug 2022Allowed

Kulwant Kaur Vs Hakam Singh

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0004

Hindu Marriage Act, 1955 — Section 13(1)(ia), 24Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
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High Courts01 Aug 2022Allowed

Reena Vs Sandeep Kumar

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0003

Hindu Marriage Act, 1955 — Section 9Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
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High Courts01 Aug 2022Allowed

Sonia @ Sonakshi Vs Ravi

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0002

Hindu Marriage Act, 1955 — Section 13Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
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High Courts01 Aug 2022Allowed

Anmol Kaur Vs Raman Sharma

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0001

Hindu Marriage Act, 1955 — Section 13Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
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High Courts28 Jul 2022Allowed

Intsab Alam Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0170

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29Code Of Criminal Procedure, 1973 — Section 173
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High Courts28 Jul 2022

Laxmi Vs Rajesh Kumar

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0130

Hindu Marriage Act, 1955 — Section 13Code Of Criminal Procedure, 1973 — Section 125
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