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Punjab And Haryana At Chandigarh judgments, 2022

1,322 judgments · page 25 of 67

High Courts08 Aug 2022Disposed Of

Priyanka Vs Vinay

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0048

Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24Protection Of Women From Domestic Violence Act, 2005 — Section 12
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High Courts08 Aug 2022Allowed

Aruna Devi Vs Manpreet

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0046

Guardians And Wards Act, 1890 — Section 9, 25Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
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High Courts08 Aug 2022Disposed Of

Amir Kaur Vs Rajinder Singh Kular

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0045

Hindu Marriage Act, 1955 — Section 9Indian Penal Code, 1860 — Section 120B, 354A, 406, 420, 498A, 504Code Of Criminal Procedure, 1973 — Section 24
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High Courts08 Aug 2022Allowed

Manpreet Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0041

Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29, 37
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High Courts06 Aug 2022Dismissed/Disposed Of

New India Assurance Company Limited Vs Ravinder Kumar @ Vickey And Others

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0105

Constitution Of India, 1950 — Article 226, 227Income Tax Act, 1962 — Rule 15G, 29CIncome Tax Act, 1961 — Section 2(24), 28A, 14, 56, 56(2), 119, 145A, 145A(b), 145B(1), 194, 194(1), 194A, 194A(1), 194A(IX), 194A(3), 194A(3)(ix), 194A(3)(ixa), 194A(3)(ix)(ixa)
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High Courts06 Aug 2022Disposed Of

Pinky Vs Ravinder Kumar

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0037

Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
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High Courts06 Aug 2022Disposed Of

Neha Bansal Vs Abhishek Singla

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0036

Hindu Marriage Act, 1955 — Section 9, 13Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
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High Courts06 Aug 2022Disposed Of

Rinki Rani Vs Paramjit Singh

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0035

Hindu Marriage Act, 1955 — Section 9, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
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High Courts06 Aug 2022Disposed Of

Rinku Vs Virender Kumar

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0034

Hindu Marriage Act, 1955 — Section 9, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
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High Courts06 Aug 2022Disposed Of

Anamika Kamboj Vs Suraj Kumar

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0033

Hindu Marriage Act, 1955 — Section 12(1)(b), 12(1)(c), 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
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High Courts05 Aug 2022Disposed Of

Gaurav Raheja Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0104

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 173, 397(2), 401, 482Indian Penal Code, 1860 — Section 406, 498A
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