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Punjab And Haryana At Chandigarh judgments, 2022

1,322 judgments · page 23 of 67

High Courts17 Aug 2022Allowed

Raman Kumar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0101

Code Of Criminal Procedure, 1973 — Section 167(2), 437(6), 439Indian Penal Code, 1860 — Section 120B, 409, 420
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High Courts17 Aug 2022Disposed Of

Kuldeep Kaur Vs Onkar Singh Dhaliwal

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0088

Hindu Marriage Act, 1955 — Section 9, 13(1), 24Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
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High Courts17 Aug 2022Disposed Of

Dimple Vs Neelam

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0087

Indian Penal Code, 1860 — Section 406, 498ACode Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
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High Courts17 Aug 2022Disposed Of

Rajveer Kaur @ Raj Kaur Vs Swarnjit Singh

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0086

Hindu Marriage Act, 1955 — Section 9Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
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High Courts17 Aug 2022Disposed Of

Gurjeet Kaur Vs Inderjeet Singh

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0085

Hindu Marriage Act, 1955 — Section 9Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
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High Courts17 Aug 2022Disposed Of

Rajinder Kaur Vs Surjit Singh

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0084

Hindu Marriage Act, 1955 — Section 11Code Of Civil Procedure, 1908 — Section 24
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High Courts17 Aug 2022Disposed Of

Baljinder Kaur Vs Jatinder Kumar

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0083

Hindu Marriage Act, 1955 — Section 9, 13Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
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High Courts16 Aug 2022Allowed

Dr. Shubhrica Vs Dr. Arjun Singh Deol

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0079

Hindu Marriage Act, 1955 — Section 13, 24Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
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High Courts16 Aug 2022Allowed

Sujata Gupta Vs Mahavir Singh Rawat

Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0077

Hindu Marriage Act, 1955 — Section 13(1)(ia), 24Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
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