High Courts01 Sept 2022Disposed Of
Simranjeet Kaur & Another Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0006
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 21 of 67
High Courts01 Sept 2022Disposed Of
Khushpreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0005
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 148, 149, 323., 324, 326, 452
High Courts01 Sept 2022Disposed Of
Chanchal Singh & Another Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0004
High Courts01 Sept 2022Disposed Of
Kulwinder Singh Vs Punjab State Power Corporation Ltd. And Others
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0003
High Courts01 Sept 2022Disposed Of
Manwinder Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0002
High Courts31 Aug 2022Dismissed
State Of Haryana Vs Sandeep And Another
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0135
Indian Penal Code, 1860 — Section 34, 307, 326, 452Arms Act, 1959 — Section 27
High Courts31 Aug 2022Single Bench
Mandeep Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0134
Indian Penal Code, 1860 — Section 30, 34, 302, 411Code Of Criminal Procedure, 1973 — Section 102, 173, 313
High Courts31 Aug 2022Dismissed
Chaman Lal Chimnu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0133
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 228A, 376, 452, 506Code Of Criminal Procedure, 1973 — Section 173, 313
High Courts31 Aug 2022Dismissed
State Of Haryana Vs Devender
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0132
Indian Penal Code, 1860 — Section 302, 304BCode Of Criminal Procedure, 1973 — Section 173Evidence Act, 1872 — Section 3, 106, 113B
High Courts31 Aug 2022Allowed
Amandeep Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0131
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts31 Aug 2022Allowed
Seema And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0130
Constitution Of India, 1950 — Article 21
High Courts30 Aug 2022Dismissed
Pawan Kumar Thekedar And Anr Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0139
Indian Penal Code, 1860 — Section 301, 308, 323, 325Code Of Criminal Procedure, 1973 — Section 173, 313, 482
High Courts30 Aug 2022Allowed
Goma Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0138
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 61, 85
High Courts30 Aug 2022Dismissed
Anil And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0137
Indian Penal Code, 1860 — Section 34, 302, 307, 392, 397Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts30 Aug 2022Dismissed
Jhirmal Singh And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0136
Indian Penal Code, 1860 — Section 34, 302, 307Code Of Criminal Procedure, 1973 — Section 173, 313
High Courts29 Aug 2022Allowed
Rajiv @ Raju Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0129
Code Of Criminal Procedure, 1973 — Section 439, 446
High Courts29 Aug 2022Dismissed
Shivam Kalia Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0128
Code Of Criminal Procedure, 1973 — Section 438, 439
High Courts29 Aug 2022Allowed
Satnam Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0127
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts29 Aug 2022Allowed
Sukhvir Kaur And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0126
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446, 482Evidence Act, 1872 — Section 27
High Courts29 Aug 2022Disposed Of
Kirti @ Meenu Vs Neeraj
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0125
Hindu Marriage Act, 1955 — Section 13, 24Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 406, 498A