High Courts14 Sept 2022Disposed Of

Monika Vs Ajay

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0055

Hindu Marriage Act, 1955 — Section 9Indian Penal Code, 1860 — Section 313, 323, 377, 406, 498A, 506Code Of Criminal Procedure, 1973 — Section 125
High Courts13 Sept 2022Allowed

Anita Alias Neetu Vs State Of UT Chandigarh

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0054

Constitution Of India, 1950 — Article 15Code Of Criminal Procedure, 1973 — Section 437, 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37, 67
High Courts13 Sept 2022Allowed

Harjit Kaur Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0052

Constitution Of India, 1950 — Article 15Code Of Criminal Procedure, 1973 — Section 437, 437A, 439, 446
High Courts13 Sept 2022Allowed

Manjit Kaur Alias Soni Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0050

Constitution Of India, 1950 — Article 15Code Of Criminal Procedure, 1973 — Section 437, 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37, 67
High Courts12 Sept 2022Disposed Of

Pawan Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0047

Indian Penal Code, 1860 — Section 302, 307Code Of Criminal Procedure, 1973 — Section 313
High Courts12 Sept 2022Disposed Of

Hukam Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0046

Indian Penal Code, 1860 — Section 201, 302, 304I, 399, 402Code Of Criminal Procedure, 1973 — Section 173
High Courts12 Sept 2022Allowed

Rajender And Another Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0044

Indian Penal Code, 1860 — Section 34, 148, 149, 307, 323, 325, 341, 346, 427Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Sept 2022Allowed

Gurjeet Kaur Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0042

Code Of Criminal Procedure, 1973 — Section 437A, 439Indian Penal Code, 1860 — Section 34, 302
High Courts09 Sept 2022Dismissed

Jaswinder Singh Vs Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0031

Code Of Criminal Procedure, 1973 — Section 438, 482Indian Penal Code, 1860 — Section 148, 149, 174A, 302, 307, 452, 506
High Courts08 Sept 2022Allowed

Aryan @ Ajay Kumar Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0040

Constitution Of India, 1950 — Article 141, 142Code Of Criminal Procedure, 1973 — Section 20, 173, 320, 482Indian Penal Code, 1860 — Section 34, 147, 148, 149, 294, 307, 323, 324, 326, 452, 506