High Courts08 Sept 2022Allowed
Virender Pal Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0039
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 164
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 20 of 67
High Courts08 Sept 2022Allowed
Darshan Kaur Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0037
Constitution Of India, 1950 — Article 141, 142Code Of Criminal Procedure, 1973 — Section 20, 173, 320, 482Indian Penal Code, 1860 — Section 34, 147, 148, 149, 294, 307, 323, 324, 326, 452, 506
High Courts08 Sept 2022Allowed
Sukhjeet Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0036
Constitution Of India, 1950 — Article 21
High Courts08 Sept 2022Allowed
Sumit Deswal And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0035
Constitution Of India, 1950 — Article 141, 142Code Of Criminal Procedure, 1973 — Section 20, 173, 320, 482Indian Penal Code, 1860 — Section 34, 147, 148, 149, 294, 307, 323, 324, 452, 506
High Courts07 Sept 2022Allowed
Lovepreet Singh @ Lovejot Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0029
Code Of Criminal Procedure, 1973 — Section 437A, 438Evidence Act, 1872 — Section 27
High Courts07 Sept 2022Allowed
Nitesh Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0028
Code Of Criminal Procedure, 1973 — Section 438
High Courts07 Sept 2022Allowed
Keemti Lal & Others Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0027
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 324, 326
High Courts07 Sept 2022Allowed
Kawaljit Kaur @ Kanwaljit Kaur Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0026
Code Of Criminal Procedure, 1973 — Section 362, 437A, 482
High Courts07 Sept 2022Allowed
Sikander Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0025
Code Of Criminal Procedure, 1973 — Section 362, 437A, 438
High Courts07 Sept 2022Dismissed
Jimmy Mittal Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0023
Code Of Criminal Procedure, 1973 — Section 438
High Courts06 Sept 2022Allowed
Nisha Vs Vipin Parkash
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0022
Hindu Marriage Act, 1955 — Section 9, 13, 24Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
High Courts06 Sept 2022Allowed
Sonia Vs Sandeep Dagar
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0021
Hindu Marriage Act, 1955 — Section 12(1)(b), 13(1)(ia)Code Of Civil Procedure, 1908 — Section 24
High Courts06 Sept 2022Allowed
Jyoti Vs Amit Kumar
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0020
Hindu Marriage Act, 1955 — Section 13, 24Protection Of Women From Domestic Violence Act, 2005 — Section 12Code Of Criminal Procedure, 1973 — Section 125
High Courts06 Sept 2022Allowed
Sonu Jindal Vs Rai Jung
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0019
Hindu Marriage Act, 1955 — Section 13Protection Of Women From Domestic Violence Act, 2005 — Section 12Indian Penal Code, 1860 — Section 109, 120B, 406, 498A, 506
High Courts06 Sept 2022Disposed Of
Bhawna Kaushal And Another Vs Poonam Kaushal And Others
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0018
High Courts05 Sept 2022Dismissed
Arun Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0017
Indian Penal Code, 1860 — Section 379, 379B, 411Code Of Criminal Procedure, 1973 — Section 173, 313
High Courts05 Sept 2022Dismissed
S.S. Bindra @ Surinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0014
Code Of Criminal Procedure, 1973 — Section 161, 438Indian Penal Code, 1860 — Section 201, 324, 325
High Courts05 Sept 2022Allowed
Prem Parkash Vs State Of Punjab & Another
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0013
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 307, 320, 324
High Courts02 Sept 2022Disposed Of
Anjli Devi And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0012
High Courts02 Sept 2022Disposed Of
Suman Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0011