High Courts29 Aug 2022Disposed Of
Jyoti Vs Satwant Singh
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0124
Hindu Marriage Act, 1955 — Section 10Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 406, 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 22 of 67
High Courts29 Aug 2022Allowed
Sandeep Kaur Vs Jaspreet Singh
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0123
Hindu Marriage Act, 1955 — Section 9Code Of Civil Procedure, 1908 — Section 24Protection Of Women From Domestic Violence Act, 2005 — Section 12
High Courts29 Aug 2022Allowed
Gursharan Kaur Vs Gaganpreet Singh
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0122
Hindu Marriage Act, 1955 — Section 12, 24Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
High Courts26 Aug 2022Dismissed
Kuljit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0110
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 21, 22, 37, 61, 85
High Courts26 Aug 2022Disposed Of
Indu Bala Vs Suresh Kumar
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0109
Hindu Marriage Act, 1955 — Section 9, 13Code Of Civil Procedure, 1908 — Section 24
High Courts26 Aug 2022Disposed Of
Rachna Devi Vs Kuldeep Singh
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0108
Hindu Marriage Act, 1955 — Section 9, 24Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
High Courts26 Aug 2022Disposed Of
Bhavjot Kaur Vs Kamalpreet Singh
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0107
Hindu Marriage Act, 1955 — Section 9, 13Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
High Courts26 Aug 2022Disposed Of
Roshni Vs Pawan Shah
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0106
Hindu Marriage Act, 1955 — Section 9, 24Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
High Courts25 Aug 2022Disposed Of
Savita Vs Sumit
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0115
Hindu Marriage Act, 1955 — Section 13(ia)(ib)Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
High Courts25 Aug 2022Disposed Of
Sakshi Marwah Vs Nitish Grover
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0114
Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Section 24
High Courts25 Aug 2022Disposed Of
Raja Amrinder Vs Varinder Singh
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0113
Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts25 Aug 2022Disposed Of
Manisha @ Mishu Vs Gurparshad Singh
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0112
Hindu Marriage Act, 1955 — Section 12, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts25 Aug 2022Disposed Of
Savita Sharma Vs Kapil Dev Sharma
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0111
Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts24 Aug 2022Allowed
Monika Vs Pawan Kumar
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0120
Hindu Marriage Act, 1955 — Section 9, 13Code Of Civil Procedure, 1908 — Section 24
High Courts24 Aug 2022Disposed Of
Dholi Devi And Another Vs Pardeep Kumar And Others
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0119
Motor Vehicles Act, 1988 — Section 140, 166
High Courts24 Aug 2022Disposed Of
Shruti Bakshi Vs Ashwani Bakshi
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0118
Hindu Marriage Act, 1955 — Section 13(1)(ia)(a)(b), 24Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
High Courts24 Aug 2022Allowed
Harjinder Kaur Vs Harvinder Singh
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0117
Hindu Marriage Act, 1955 — Section 13, 24Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
High Courts24 Aug 2022Allowed
Narinder Kaur Vs Iqbal Singh
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0116
Hindu Marriage Act, 1955 — Section 13(A), 24Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
High Courts22 Aug 2022Dismissed
Sandeep Kumar Vs Jai Singh
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0100
Negotiable Instruments Act, 1881 — Section 118, 138, 139
High Courts22 Aug 2022Dismissed
State Of Haryana Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0099
Prevention Of Corruption Act, 1988 — Section 7, 8, 13