CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2022

1,322 judgments · page 18 of 67

High Courts15 Sept 2022Allowed

Aruna Devi Vs Manpreet

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0069

Hindu Marriage Act, 1955 — Section 9, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
Read judgment
High Courts15 Sept 2022Disposed Of

Amita Verma Vs Mohan Lal Verma

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0068

Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
Read judgment
High Courts15 Sept 2022Allowed

Parvinder Kaur Vs Navjot Singh

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0067

Hindu Marriage Act, 1955 — Section 9, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
Read judgment
High Courts15 Sept 2022Allowed

Satinder Kaur Vs Gurpreet Singh

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0066

Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
Read judgment
High Courts15 Sept 2022Disposed Of

Priyanka Vs Amit Kumar

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0065

Hindu Marriage Act, 1955 — Section 13(ia)(ib)Code Of Civil Procedure, 1908 — Section 24
Read judgment
High Courts15 Sept 2022Disposed Of

Sangeeta Vs Harjinder Singh

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0063

Hindu Marriage Act, 1955 — Section 9Code Of Civil Procedure, 1908 — Section 24
Read judgment
High Courts15 Sept 2022Allowed

Poonam Vs Sachin Pawariya And Another

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0062

Hindu Marriage Act, 1955 — Section 13(1)(i), 13(1)(ia), 24Indian Penal Code, 1860 — Section 323, 506Code Of Civil Procedure, 1908 — Section 24
Read judgment
High Courts15 Sept 2022Disposed Of

Amanjot Kaur Vs Lalit Kumar Duggal

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0061

Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
Read judgment
High Courts15 Sept 2022Disposed Of

Sarbjit Kaur Vs Balkaran Singh

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0060

Hindu Marriage Act, 1955 — Section 9, 13Code Of Civil Procedure, 1908 — Section 24
Read judgment
High Courts15 Sept 2022Disposed Of

Ekampreet Kaur Vs Pardeep Singh

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0059

Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
Read judgment
High Courts14 Sept 2022Allowed

Balwant Rai Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0154

Code Of Criminal Procedure, 1973 — Section 437A, 438, 440, 445, 446Evidence Act, 1872 — Section 27
Read judgment
High Courts14 Sept 2022Allowed

Surinder Pal Singh Vs CBI, ACB, Chandigarh

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0152

Constitution Of India, 1950 — Article 20(3)Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
Read judgment
High Courts14 Sept 2022Disposed Of

Surinder Kaur Vs Balak Dev

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0058

Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
Read judgment
High Courts14 Sept 2022Disposed Of

Sonam @ Sonu Vs Vikash

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0057

Hindu Marriage Act, 1955 — Section 9Code Of Criminal Procedure, 1973 — Section 125, 482Indian Penal Code, 1860 — Section 34, 314, 323, 406, 498A, 506
Read judgment