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Punjab And Haryana At Chandigarh judgments, 2022

1,322 judgments · page 17 of 67

High Courts20 Sept 2022Dismissed

State Of Haryana Vs Gora Singh

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0076

Code Of Criminal Procedure, 1973 — Section 2(r), 167, 167(II), 167(2), 173, 173(2), 173(2)(d), 173(2)(5), 173(5), 173(2)(8), 439(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 36, 36A(4)Unlawful Activities (Prevention) Act, 1967 — Section 18, 18A
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High Courts19 Sept 2022Allowed

Gurmeet Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0142

Code Of Criminal Procedure, 1973 — Section 438, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
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High Courts19 Sept 2022Allowed

Diwan Chand And Others Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0141

Code Of Criminal Procedure, 1973 — Section 320, 482Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va)Indian Penal Code, 1860 — Section 320, 452
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High Courts19 Sept 2022Dismissed

Suresh Seth Vs Union Of India & Others

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0140

Code Of Criminal Procedure, 1973 — Section 170, 173, 439, 482Prevention Of Money Laundering Act, 2002 — Section 2 (1)(y), 3, 4, 45Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
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High Courts19 Sept 2022Dismissed

Abhay Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0074

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439
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High Courts16 Sept 2022Dismissed

Mukesh Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0136

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
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High Courts16 Sept 2022Disposed Of

Neetu Vs Sandeep Kumar

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0073

Hindu Marriage Act, 1955 — Section 9Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
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High Courts16 Sept 2022Disposed Of

Munesh Kumari Vs Shiv Kumar

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0072

Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
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High Courts15 Sept 2022Dismissed

Roop Lal Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0131

Indian Penal Code, 1860 — Section 228A, 354, 375, 376Code Of Criminal Procedure, 1973 — Section 164, 173
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