High Courts28 Sept 2022Allowed
Ashok @ Pardhan Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0110
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 307Arms Act, 1959 — Section 25
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 15 of 67
High Courts28 Sept 2022
Surinder Singh @ Mohni Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0109
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15(B), 37
High Courts27 Sept 2022Disposed Of
Amit Kumar Singla Vs Haryana Urban Development Authority (HUDA) And Others
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0108
Arbitration And Conciliation Act, 1996 — Section 34
High Courts27 Sept 2022Disposed Of
Shikha Ahuja Vs Karan Arora
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0107
Hindu Marriage Act, 1955 — Section 9, 13Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts27 Sept 2022Disposed Of
Simranjit Kaur Vs Tejinder Singh
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0106
Hindu Marriage Act, 1955 — Section 13(1)(ia)(ib)Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
High Courts27 Sept 2022Disposed Of
Jyoti @ Ena Vs Atul
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0105
Hindu Marriage Act, 1955 — Section 13(1)(ia)(ib)Indian Penal Code, 1860 — Section 323, 498A, 506Code Of Civil Procedure, 1908 — Section 24
High Courts27 Sept 2022Allowed
Vikram Jeet Vs Usha Rani
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0104
High Courts27 Sept 2022Disposed Of
Parminder Kaur Vs Tarminder Jit Singh
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0103
Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts27 Sept 2022Disposed Of
Sandeep Kaur Vs Vikram Singh
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0102
Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts27 Sept 2022Disposed Of
Yash Verma Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0101
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 101Indian Penal Code, 1860 — Section 34, 120B, 148, 149, 302, 399, 401, 449Arms Act, 1959 — Section 25, 27, 54, 59
High Courts27 Sept 2022Disposed Of
Julekhan Vs Rashid Khan
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0100
Hindu Marriage Act, 1955 — Section 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts26 Sept 2022Allowed
Simrat Pal Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0150
Constitution Of India, 1950 — Article 21
High Courts26 Sept 2022Allowed
Harbilas Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0149
Code Of Criminal Procedure, 1973 — Section 302, 437A, 439, 446
High Courts26 Sept 2022Allowed
Vanshu Chagti And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0148
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 320, 452
High Courts26 Sept 2022Allowed
Tarlok Singh @ Koka Vs State of Punjab
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0147
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446
High Courts26 Sept 2022Allowed
Ajay Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0146
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446
High Courts26 Sept 2022Allowed
Parteek Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0145
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts26 Sept 2022Disposed Of
Komal Vs Manu Dhand
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0099
Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts26 Sept 2022Allowed
Harpreet Singh And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0098
Official Secrets Act, 1923 — Section 3, 4, 5, 9Indian Penal Code, 1860 — Section 120BNarcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 27A, 29, 37
High Courts23 Sept 2022Disposed Of
Arti Vs Naveen Kumar
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0097
Hindu Marriage Act, 1955 — Section 13(1)(ia), 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125