High Courts04 Oct 2022Disposed Of
Navneet Kaur And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0014
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 14 of 67
High Courts04 Oct 2022Disposed Of
Kajal Rani And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0013
Constitution Of India, 1950 — Article 226, 227
High Courts04 Oct 2022
Sunita Rani Vs State Of Ut Chandigarh And Ors
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0012
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts04 Oct 2022Disposed Of
Devender @ Kala Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0009
Constitution Of India, 1950 — Article 226, 227
High Courts04 Oct 2022Dismissed
Chamkaur Singh @ Gurpreet Singh @ Gur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0007
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 304Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 21, 22, 61, 85
High Courts03 Oct 2022Dismissed
Amarjit Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0005
Indian Penal Code, 1860 — Section 307, 323
High Courts30 Sept 2022Dismissed
Om Praksh Asija Vs Thakur Hari Prasad Institute Of Research And Rehabilitation For Mentally Handicapped Vivekanandnagar And Others
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0130
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts30 Sept 2022Dismissed
Akbar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0129
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21
High Courts30 Sept 2022Disposed Of
Rahul Goyal And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0128
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts30 Sept 2022Dismissed
Harish Kathuria And Smt. Yash Kumari Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0127
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 147, 307, 406, 420, 427, 467, 468, 471, 504, 506
High Courts30 Sept 2022Disposed Of
Sandeep Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0126
Constitution Of India, 1950 — Article 21, 226
High Courts30 Sept 2022Dismissed
Sumit Kathuria Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0125
Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 120B, 147, 307, 406, 420, 427, 467, 468, 471, 504, 506
High Courts30 Sept 2022Allowed
Kamal Singh And Another Vs Sumer Singh
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0124
Constitution Of India, 1950 — Article 20(2)Code Of Criminal Procedure, 1973 — Section 257, 300, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts30 Sept 2022Dismissed
Reena Devi Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0123
Indian Penal Code, 1860 — Section 354, 354B, 376, 378(4), 506, 509Code Of Criminal Procedure, 1973 — Section 161, 164, 173, 313
High Courts29 Sept 2022Disposed Of
Rajni Vs Balbir
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0116
Hindu Marriage Act, 1955 — Section 12(1), 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts29 Sept 2022Allowed
Kirandeep Kaur @ Girsi Vs Gurpreet Singh
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0115
Hindu Marriage Act, 1955 — Section 9, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts28 Sept 2022Disposed Of
Ranjit Singh Uppal Vs Punjab State Warehousing Corporation And Another
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0114
High Courts28 Sept 2022Disposed Of
Gurnam Singh Vs Punjab State Warehousing Corporation And Another
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0113
High Courts28 Sept 2022Disposed Of
Lakhwinder Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0112
High Courts28 Sept 2022Disposed Of
Kailash Rani Vs Major Singh And Anr
Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0111
Code Of Criminal Procedure, 1973 — Section 319