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Punjab And Haryana At Chandigarh judgments, 2022

1,322 judgments · page 16 of 67

High Courts23 Sept 2022Disposed Of

Shikha Mishra Vs Mahesh Tiwari

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0086

Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
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High Courts23 Sept 2022Disposed Of

Manjeet Kaur Vs Ashok Kumar And Another

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0085

Hindu Marriage Act, 1955 — Section 13(1)(i)Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
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High Courts23 Sept 2022Allowed

Ritu Vs Sanjeev Sangwan

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0084

Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
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High Courts23 Sept 2022Disposed Of

Surinder Kaur Vs Supinder Singh

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0083

Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
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High Courts20 Sept 2022Dismissed

Sunil Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 09 P&H CK 0077

Code Of Criminal Procedure, 1973 — Section 362, 427, 427(2), 482Indian Penal Code, 1860 — Section 302, 386
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