High Courts10 Oct 2022Allowed
Veerpal Kaur Vs Jalwant Singh
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0035
Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 13 of 67
High Courts10 Oct 2022Partly Allowed
Sumitra Devi And Others Vs Hawa Singh And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0034
Indian Penal Code, 1860 — Section 304A, 279, 337Motor Vehicles Act, 1988 — Section 149
High Courts10 Oct 2022Disposed Of
Baljeet Kaur @ Baljit Kaur Vs Sarabjit Singh
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0033
Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Section 24
High Courts07 Oct 2022Disposed Of
Pooja Kumari And Anr Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0031
Constitution Of India, 1950 — Article 21, 226
High Courts07 Oct 2022Disposed Of
Joti Rani @ Navjot Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0030
Constitution Of India, 1950 — Article 21, 226
High Courts07 Oct 2022Disposed Of
Meenakshi Garg Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0029
Constitution Of India, 1950 — Article 14, 15, 226, 227, 243D
High Courts07 Oct 2022Disposed Of
Surekha Rani And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0028
Constitution Of India, 1950 — Article 21, 226
High Courts07 Oct 2022Disposed Of
Harpreet Kaur And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0027
Constitution Of India, 1950 — Article 21, 226
High Courts07 Oct 2022Disposed Of
Parvej Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0026
Constitution Of India, 1950 — Article 14, 15, 226, 227, 243D
High Courts07 Oct 2022Disposed Of
Javaid Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0025
Constitution Of India, 1950 — Article 14, 15, 226, 227, 243D
High Courts07 Oct 2022Disposed Of
Jaswant Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0024
Constitution Of India, 1950 — Article 21, 226
High Courts07 Oct 2022Disposed Of
Kiran And Anr Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0023
Constitution Of India, 1950 — Article 21, 226
High Courts06 Oct 2022Disposed Of
Narinder Kaur And Anr Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0022
Constitution Of India, 1950 — Article 226
High Courts06 Oct 2022Disposed Of
Jatoon And Anr Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0021
Constitution Of India, 1950 — Article 226
High Courts06 Oct 2022
Sabir Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0020
Constitution Of India, 1950 — Article 226
High Courts06 Oct 2022Disposed Of
Gurpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0019
Constitution Of India, 1950 — Article 226
High Courts06 Oct 2022Disposed Of
Reenu Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0018
Constitution Of India, 1950 — Article 226Bonded Labour System (Abolition) Act, 1976 — Section 16, 17
High Courts06 Oct 2022Disposed Of
Sabnam Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0017
Constitution Of India, 1950 — Article 243DHaryana Panchayati Raj Act, 1994 — Section 9, 59, 120
High Courts06 Oct 2022Disposed Of
Rajender Rawal Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0016
Constitution Of India, 1950 — Article 14, 15, 226, 227, 243D
High Courts04 Oct 2022Disposed Of
Divya Rani And Anr Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 10 P&H CK 0015
Constitution Of India, 1950 — Article 226, 227