High Courts03 Aug 2022Allowed
Shallu Rani @ Rashmit Kaur Vs Davinder Singh And Another
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0017
Code Of Civil Procedure, 1908 — Section 24, Order 33 Rule 1Guardians And Wards Act, 1890 — Section 10, 25
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 26 of 67
High Courts03 Aug 2022Dismissed
Kuldeep Kaur And Others Vs Amrik Singh And Others
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0016
Hindu Marriage Act, 1955 — Section 9, 13Code Of Civil Procedure, 1908 — Section 24
High Courts03 Aug 2022Allowed
Nirmal @ Nirmala Vs Satpal And Others
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0015
Hindu Marriage Act, 1955 — Section 13, 13(i)(ii), 13(1)(ia)Mental Health Act, 2017 — Section 74Code Of Criminal Procedure, 1973 — Section 125
High Courts03 Aug 2022Allowed
Ambika Sharma Vs Deepak Bhatia
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0014
Hindu Marriage Act, 1955 — Section 9Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
High Courts03 Aug 2022Allowed
Samita Rani Vs Kartik Kumar
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0013
Hindu Marriage Act, 1955 — Section 13(1)(1A), 24Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 34, 120B, 323, 406, 498A
High Courts03 Aug 2022Allowed
Sandeep Kaur Vs Jagroop Singh
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0012
Hindu Marriage Act, 1955 — Section 13Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
High Courts03 Aug 2022Allowed
Priti Verma Vs Surya Parkash Verma
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0011
Hindu Marriage Act, 1955 — Section 9, 24Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 498A
High Courts03 Aug 2022Allowed
Kamaljeet Kaur Vs Malkeet Singh
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0010
Hindu Marriage Act, 1955 — Section 9Code Of Civil Procedure, 1908 — Section 24
High Courts02 Aug 2022Disposed Of
Mohan Sham Verma @ Mohan Sham Vs Jaideep Singh Bedi
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0065
Code Of Criminal Procedure, 1973 — Section 313
High Courts02 Aug 2022Allowed
Lachmi Devi And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0064
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326, 427
High Courts02 Aug 2022Allowed
Sumesh Bansal And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0063
Code Of Criminal Procedure, 1973 — Section 173, 320, 482Indian Penal Code, 1860 — Section 34, 120B, 323, 379B
High Courts02 Aug 2022Disposed Of
Jyoti Vs Lakhwinder Singh @ Lakhwinder Dass
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0021
Hindu Marriage Act, 1955 — Section 9, 24Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
High Courts02 Aug 2022Allowed
Vishali @ Rupali Vs Gourav Kumar And Others
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0020
Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 406, 498AHindu Marriage Act, 1955 — Section 9
High Courts02 Aug 2022Disposed Of
Tamanna Vs Inderjit Singh
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0019
Hindu Marriage Act, 1955 — Section 9, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts02 Aug 2022Disposed Of
Sonika Vs Dinesh Kumar
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0018
Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts02 Aug 2022Allowed
Kriti Kapur Vs Gaurav Kumar
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0009
Hindu Marriage Act, 1955 — Section 13, 24Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
High Courts02 Aug 2022Allowed
Parwinder Kaur Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0008
Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
High Courts01 Aug 2022Dismissed
Rohit And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0070
Indian Penal Code, 1860 — Section 148, 149, 302, 323, 324Code Of Criminal Procedure, 1973 — Section 173, 319
High Courts01 Aug 2022Allowed
Karan Khan @ Karan Singh @ Doggar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0069
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 148, 149, 307, 323, 341, 506
High Courts01 Aug 2022Disposed Of
Navjot And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 08 P&H CK 0068
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482