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Punjab And Haryana At Chandigarh judgments, 2022

1,322 judgments · page 31 of 67

High Courts19 Jul 2022Disposed Of

Gurpreet Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0156

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(c)Code Of Criminal Procedure, 1973 — Section 362
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High Courts18 Jul 2022Dismissed

Shagun Preet Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0059

Code Of Criminal Procedure, 1973 — Section 154, 161, 438Evidence Act, 1872 — Section 27Arms Act, 1959 — Section 25
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High Courts15 Jul 2022Dismissed

Dawariki And Others Vs Banto And Others

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0181

Punjab And Haryana High Court Rules And Orders, Volume I, — Rule 18Indian Succession Act, 1925 — Section 63Evidence Act, 1872 — Section 68
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High Courts15 Jul 2022Allowed

Jyoti Vs Mandeep Kumar

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0058

Hindu Marriage Act, 1955 — Section 13(1)(a)Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
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High Courts15 Jul 2022Disposed Of

Megha Khattar Vs Kapil Dev

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0056

Hindu Marriage Act, 1955 — Section 9, 13, 24Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 34, 323, 354, 377, 406, 498-A, 506
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High Courts15 Jul 2022Disposed Of

Ramandeep Kaur Vs Karamvir Singh

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0055

Hindu Marriage Act, 1955 — Section 5(ii)(b)(c), 12(1)(c), 24Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 406, 498A
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High Courts15 Jul 2022Disposed Of

Lishi Vs Rajeev Kumar Garg

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0054

Hindu Marriage Act, 1955 — Section 13, 24Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
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