CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2022

1,322 judgments · page 33 of 67

High Courts12 Jul 2022Disposed Of

Neha Saini Vs Arun Saini

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0040

Hindu Marriage Act, 1955 — Section 9, 24Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
Read judgment
High Courts11 Jul 2022Dismissed

Ishan Singh Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0148

Constitution Of India, 1950 — Article 226, 227Real Estate (Regulation And Development) Act, 2016 — Section 58, 89Arbitration And Conciliation Act, 1996 — Section 5, 8
Read judgment
High Courts11 Jul 2022Allowed

Lashkar Ram Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0037

Constitution Of India, 1950 — Article 136, 142, 226Code Of Criminal Procedure, 1973 — Section 320, 320(2), 482Punjab Travel Professionals Regulations Act, 2014 — Section 13
Read judgment
High Courts08 Jul 2022

Suhail Ahmad Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0164

Indian Penal Code, 1860 — Section 34, 201, 302, 460Arms Act, 1959 — Section 2(33), 14, 15, 15(1), 18(3), 19, 21, 25, 101(2)
Read judgment
High Courts08 Jul 2022Allowed

Urvashi Goel Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0138

Constitution Of India, 1950 — Article 311(2)Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 3(1)(b)Punishment And Appeal Rules, 1970 — Rule 8, 9(4)
Read judgment
High Courts06 Jul 2022Allowed

Sadhu Singh Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0093

Code Of Criminal Procedure, 1973 — Section 82, 82(1), 83, 223, 482Indian Penal Code, 1860 — Section 34, 148, 149, 302, 304, 307, 323, 325, 364, 367, 382, 392, 393, 394, 395, 396, 397, 398, 399, 400, 402, 436, 449, 427, 452, 459, 460, 506
Read judgment