High Courts14 Jul 2022Allowed
Gurmeet Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0161
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302, 323
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 32 of 67
High Courts14 Jul 2022Dismissed
Raman Kumar Vs State Of Haryana And Anr
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0160
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 311, 313
High Courts14 Jul 2022
Roshan Lal Vs Central Administrative Tribunal, Chandigarh Bench, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0135
High Courts13 Jul 2022Dismissed
Hanif Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0163
Prevention Of Food Adulteration Act, 1954 — Section 7, 11, 16, 16(1)(a)(i)
High Courts13 Jul 2022Dismissed
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0162
Indian Penal Code, 1860 — Section 489C
High Courts13 Jul 2022Dismissed
Charanjit Kaur Vs Mukhtar Singh
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0110
Constitution Of India, 1950 — Article 227Specific Relief Act,1963 — Section 6Indian Penal Code, 1860 — Section 380 447, 448
High Courts13 Jul 2022Allowed
Gursewak Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0053
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 148, 149, 307, 324, 452
High Courts13 Jul 2022Allowed
Satnam Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0052
Constitution Of India, 1950 — Article 136Code Of Criminal Procedure, 1973 — Section 320, 320(2), 482Indian Penal Code, 1860 — Section 406, 420
High Courts13 Jul 2022Allowed
Kuldeep Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0051
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 148, 149, 307, 320, 324
High Courts13 Jul 2022Allowed
Maneet Singh Sohal And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0050
Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts13 Jul 2022Allowed
Shiv Nath Vs State Of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0048
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446
High Courts13 Jul 2022Allowed
Billu @ Shubham Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0047
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Evidence Act, 1872 — Section 27
High Courts13 Jul 2022Allowed
Bittu Gujjar And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0046
Constitution Of India, 1950 — Article 141Code Of Criminal Procedure, 1973 — Section 20, 173, 320, 482Indian Penal Code, 1860 — Section 34, 147, 148, 149, 294, 307, 323, 326, 452, 506
High Courts12 Jul 2022Disposed Of
Sanjay Singh Tanger And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0147
Haryana Real Estate (Regulation And Development) Rules, 2017 — Rule 3(2)Real Estate (Regulation And Development) Act, 2016 — Section 3, 4, 59
High Courts12 Jul 2022Dismissed
Mamta Sharma Vs Educational Tribunal-Cum-District Judge, Ambala And Others
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0137
Haryana School Education Rules, 2003 — Rule 103Code Of Civil Procedure, 1908 — Section 2(9), Order 43 Rule 1
High Courts12 Jul 2022Dismissed
Haryana Vidyut Parsaran Nigam Ltd. & Others Vs Madan Lal & Others
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0136
Constitution Of India, 1950 — Article 14, 209, 226
High Courts12 Jul 2022Disposed Of
Anita Vs Vinod
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0045
Hindu Marriage Act, 1955 — Section 13Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 323, 406, 498A, 506
High Courts12 Jul 2022Disposed Of
Meenakshi Sharma Vs Satinder Rikhi
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0044
Hindu Marriage Act, 1955 — Section 9, 24Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 406, 498A
High Courts12 Jul 2022Disposed Of
Parvinder Kaur Vs Sansar
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0043
Hindu Marriage Act, 1955 — Section 5(i), 5(iii), 11Code Of Criminal Procedure, 1973 — Section 125
High Courts12 Jul 2022Disposed Of
Priya Mantrao Vs Chaman Singla
Punjab And Haryana At Chandigarh · (2022) 07 P&H CK 0042
Hindu Marriage Act, 1955 — Section 9, 24Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12