High Courts31 Jan 2020Disposed Of
Guru Ravidass Charitable Trust (Regd.) Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0265
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 94 of 107
High Courts31 Jan 2020Allowed
Gayatri Vs Punjab And Sind Bank And Another
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0223
High Courts30 Jan 2020Disposed Of
Uma And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0278
High Courts30 Jan 2020Disposed Of
Nisha And Anotherb Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0276
Constitution Of India, 1950 — Article 226
High Courts30 Jan 2020Disposed Of
Komalpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0275
High Courts30 Jan 2020Disposed Of
Birpal Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0274
Constitution Of India, 1950 — Article 226
High Courts30 Jan 2020Disposed Of
Ganga Devi Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0224
High Courts30 Jan 2020Dismissed
Sumit Wool Processor Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0213
Punjab Value Added Tax Act, 2005 — Section 62, 62(5)Code Of Civil Procedure, 1908 — Section 151Code Of Criminal Procedure, 1973 — Section 482
High Courts29 Jan 2020Disposed Of
Shakeel And Others Vs Dhbvn And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0264
High Courts29 Jan 2020Dismissed
Reena And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0263
High Courts29 Jan 2020Dismissed
Ramanjit Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0262
High Courts29 Jan 2020Disposed Of
Ramandeep Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0261
High Courts29 Jan 2020Disposed Of
Paul Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0260
High Courts29 Jan 2020Dismissed
Parul Chhura Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0259
High Courts29 Jan 2020Disposed Of
Himanshu Jairath And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0258
High Courts29 Jan 2020Disposed Of
Ghuddu Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0257
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 380, 457
High Courts29 Jan 2020Disposed Of
Anokh Singh Bhatti Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0256
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 380, 457
High Courts29 Jan 2020Dismissed
Dharmendra Kumar Vs Canara Bank And Another
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0225
Constitution Of India, 1950 — Article 227, 227
High Courts28 Jan 2020Allowed
Vishal Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0255
Indian Penal Code, 1860 — Section 34, 148, 149, 307, 323, 325, 506
High Courts28 Jan 2020
Saurabh Kumar And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0253