COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 96 of 107

High Courts27 Jan 2020Allowed

Hardev Singh And Others Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0228

Indian Penal Code, 1860 — Section 120B, 148, 149, 302, 307, 506Code Of Criminal Procedure, 1973 — Section 313

High Courts27 Jan 2020Dismissed

Paramjit Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0227

Indian Penal Code, 1860 — Section 302, 304Code Of Criminal Procedure, 1973 — Section 313

High Courts27 Jan 2020Allowed

Chunni Lal And Another Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0226

Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 313

High Courts27 Jan 2020Allowed

Raj Pal Aggarwal And Others Vs Vinod Gupta And Another

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0222

Code Of Criminal Procedure, 1973 — Section 161, 173, 195(1)(b), 340, 341, 482Indian Penal Code, 1860 — Section 120B, 211, 420, 467, 468, 471

High Courts27 Jan 2020Dismissed

Babu Singh Vs Labh Singh And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0189

Code Of Civil Procedure, 1908 — Order 39 Rule 2A

High Courts24 Jan 2020Disposed Of

Shefali And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0238

High Courts24 Jan 2020Disposed Of

Seema Rani And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0237

High Courts24 Jan 2020Disposed Of

Ramandeep Kaur And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0236

High Courts24 Jan 2020Allowed

Rakesh Puri Vs Umesh Anand

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0235

East Punjab Urban Rent Restriction Act, 1949 — Section 13

High Courts24 Jan 2020Allowed

Parmod Kumar Jain And Others Vs Ramesh Mehto And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0234

Indian Penal Code, 1860 — Section 279, 304A

High Courts24 Jan 2020Allowed

Paramjit Kaur Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0212

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22Indian Penal Code, 1860 — Section 174A

High Courts24 Jan 2020Disposed Of

Jagat Singh Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0211

Constitution Of India, 1950 — Article 226, 227

High Courts24 Jan 2020Allowed

Hazura Singh And Others Vs Jaspreet Kaur And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0210

Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 13Hindu Guardianship And Wards Act, 1890 — Section 6, 7, 12, 25

High Courts24 Jan 2020Dismissed

Excise And Taxation Commissioner Vs Indian Oil Corporation Limited And Another

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0209

Haryana Value Added Tax Act, 2003 — Section 36(1)Central Sales Tax Act, 1956 — Section 9(2)Haryana General Sales Tax Act, 1973 — Section 28(2)

High Courts24 Jan 2020Allowed

Dalwinder Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0208

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37(1)(b)

High Courts24 Jan 2020Disposed Of

Janta Kalyan Samiti Administrative, Rewari, Haryana Vs Union Of India And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0207

High Courts24 Jan 2020Partly Allowed

Navdeep Pal Singh Vs Financial Commissioner (Appeals), Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0206

Punjab Land Revenue Rules, 1887 — Rule 16

High Courts24 Jan 2020Dismissed

Darya Singh And Others Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0205

Nazul Land (Transfer) Rules, 1956 — Rule 2(d)

High Courts24 Jan 2020Allowed

Shakti Singh @ Kukku Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0200

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 279, 337, 338, 427

High Courts24 Jan 2020Allowed

Yogesh Goel And Sons Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0167

Haryana Management Of Municipal Properties And State Property Rules, 2007 — Rule 5(2), 6, 6(2), 6(3), 6(4), 6(5), 7, 7(4), 8, 8(1), 8(2), 8(3), 8(4), 8(5), 8(6), 8(7), 9, 9(1), 11, 11(1), 18