High Courts28 Jan 2020Dismissed
Saroj Narang Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0252
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 95 of 107
High Courts28 Jan 2020
Sagar And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0251
High Courts28 Jan 2020Disposed Of
Rishipal Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0250
Bonded Labour System (Abolition) Act, 1976 — Section 16, 17
High Courts28 Jan 2020
Kavita And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0249
Constitution Of India, 1950 — Article 226, 227
High Courts28 Jan 2020Disposed Of
Gurpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0248
High Courts28 Jan 2020Disposed Of
Deepak And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0246
High Courts28 Jan 2020Allowed
Deepak Vs Rekha
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0231
Hindu Marriage Act, 1955 — Section 13(1)(a)
High Courts28 Jan 2020Allowed
Shri Om (Now Deceased) Through His Legal Heirs Vs Gram Panchayat Village Phasour (Faizabad) And Annother
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0216
Land Acquisition Act, 1894 — Section 30, 54
High Courts28 Jan 2020Allowed
Abhishek Dhanda Vs Municipal Corporation, Chandigarh And Another
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0202
High Courts28 Jan 2020Dismissed
Asgar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0191
Code Of Criminal Procedure, 1973 — Section 446Indian Penal Code, 1860 — Section 148, 149307, 420, 420BCompany Secretaries Act,1980 — Section 2, 4A, 8, 80
High Courts27 Jan 2020Disposed Of
Yogita Kansal And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0245
Code Of Criminal Procedure, 1973 — Section 482Constitution Of India, 1950 — Article 21
High Courts27 Jan 2020Disposed Of
Yogesh Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0244
Indian Penal Code, 1860 — Section 149, 186, 353, 427, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Jan 2020Disposed Of
Vikram Jagotra And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0243
High Courts27 Jan 2020Disposed Of
Smiti And Another Vs State Of U.T., Chandigarh And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0242
Code Of Criminal Procedure, 1973 — Section 482Constitution Of India, 1950 — Article 21
High Courts27 Jan 2020Allowed
Satinderpal Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0241
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420Negotiable Instruments Act, 1881 — Section 138
High Courts27 Jan 2020
Ram Parshad Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0240
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21Prisons Act, 1894 — Section 42, 52A
High Courts27 Jan 2020Dismissed
Harpreetinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0239
Code Of Criminal Procedure, 1973 — Section 438Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3, 18, 18AConstitution Of India, 1950 — Article 21, 15(4), 142, 226
High Courts27 Jan 2020Allowed
R.L. Jain And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0233
Punjab Civil Services Rules, Volume II — Rule 6.19(c)
High Courts27 Jan 2020Dismissed
Prince Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0230
Indian Penal Code, 1860 — Section 120B, 148, 149, 201, 302, 364A, 506Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 65, 106
High Courts27 Jan 2020Allowed
Gagandeep Singh Alias Johny Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0229
Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 34, 120B, 148, 149, 201, 302, 364A, 506Evidence Act, 1872 — Section 65, 106