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Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 93 of 107

High Courts03 Feb 2020Dismissed

Ravi Kant Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0166

Code Of Criminal Procedure 1973 — Section 438Indian Penal Code, 1860 — Section 354D, 384Prevention Of Corruption Act, 1988 — Section 7, 13
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High Courts03 Feb 2020Disposed Of

Manu Partap @ Monu Vs Vinod Kumar

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0101

Code Of Criminal Procedure 1973 — Section 482Negotiable Instruments Act, 1881 — 138, 143A, 148
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High Courts03 Feb 2020Dismissed

Manjit Singh Vs Surjit Singh And Another

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0007

Court Fees Act, 1870 — Section 7(v)(a), 7(iv)(c)Code Of Civil Procedure, 1908 — Order 7 Rule 11Constitution Of India, 1950 — Article 227
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High Courts31 Jan 2020

Ravinder Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0272

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 384Prevention Of Corruption Act, 1988 — Section 7, 7A, 8, 9, 13
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High Courts31 Jan 2020Disposed Of

Malwa Traders And Ors Vs Union Of India And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0268

Central Goods And Services Tax Act, 2017 — Section 140Central Goods and Services Tax (CGST) Rules, 2017 — Rule 117Haryana Goods and Services Tax Act, 2017 — Rule 117
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