High Courts05 Feb 2020Dismissed
Bharat Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0136
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure 1973 — Section 313
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 91 of 107
High Courts05 Feb 2020Allowed
Pawan Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0134
High Courts05 Feb 2020Dismissed
Bhushan Lal Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0098
Indian Penal Code, 1860 — Section 120B, 409, 467, 468, 471APrevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts05 Feb 2020Dismissed
Gourav Data Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0053
Code Of Criminal Procedure 1973 — Section 438Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013 — Section 9, 36(1), 36(2), 37(1)(a)
High Courts05 Feb 2020Dismissed
Ankush Gupta Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0027
Code Of Criminal Procedure, 1973 — Section 173, 482Indian Penal Code, 1860 — Section 120B, 419, 420, 465, 467, 471, 472, 473
High Courts05 Feb 2020Allowed
Bhupinder Singh Vs Partej Singh And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0025
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts05 Feb 2020Disposed Of
M/S Gita Forging (P) Ltd. Vs Commissioner Of Income Tax, Patiala And Anothern
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0024
Income Tax Act, 1961 — Section 115J
High Courts05 Feb 2020Dismissed
M/S Eastman Industries Vs Commissioner Of Income Tax (Central), Ludhiana And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0023
Income Tax Act, 1961 — Section 80HHC, 80HHC(1), 143(3), 260A
High Courts05 Feb 2020Disposed Of
Deep Singh And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0009
Insecticides Rules, 1971 — Rule 27(5)Insecticides Act, 1968 — Section 3(k)(i), 17, 18, 29, 31, 33Code Of Criminal Procedure, 1973 — Section 468, 473
High Courts05 Feb 2020Allowed
Rajatpal Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0008
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts05 Feb 2020Dismissed
Nippy Garg Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0005
High Courts05 Feb 2020Allowed
Avtar Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0004
High Courts04 Feb 2020Disposed Of
Gurdwara Parbandhak Committee Gurdwara Manji Sahib Vs Shiromani Gurdwara Parbandhak Committee, Teja Singh Samundri Hall, Amritsar
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0161
Sikh Gurdwaras Act, 1925 — Section 10Civil Procedure Code, 1908 — Order 9 Rule 13Constitution Of India, 1950 — Article 227
High Courts04 Feb 2020Allowed
Rohtash Vs Jai Veer
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0138
Civil Procedure Code, 1908 — Order 6, Rule 17
High Courts04 Feb 2020Allowed
Hira Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0135
Code Of Criminal Procedure 1973 — Section 482Indian Penal Code, 1860 — Section 34, 148, 149, 308, 323, 325, 427, 452
High Courts04 Feb 2020Dismissed
Navita Sapra And Others Vs General Public And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0118
Hindu Minority And Guardianship Act, 1956 — Section 8
High Courts04 Feb 2020Dismissed/Allowed
Bachan Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0096
Indian Penal Code, 1860 — Section 34, 148, 149, 302Arms Act, 1959 — Section 27, 29Code Of Criminal Procedure 1973 — Section 313
High Courts04 Feb 2020Allowed
M/s Singh Construction Company Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0063
Haryana Value Added Tax Act, 2003 — Section 36Central Sales Tax Act, 1956 — Section 14, 15Constitution Of India, 1950 — Article 286, 286(1), 286(2), 286(3)(a), 366, 366(29A)
High Courts04 Feb 2020Disposed Of
Dr. Santosh Sangwan Vs Dr. Poonam And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0055
Civil Procedure Code, 1908 — Order 1 Rule 10
High Courts04 Feb 2020Dismissed
Narinder Bhutani Vs Anjali Bhutani
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0039
Code Of Criminal Procedure, 1973 — Section 195(1)(b), 340, 482Protection Of Women From Domestic Violence Act, 2005 — Section 12