Code Of Criminal Procedure 1973 — Section 20, 20(c)Code Of Civil Procedure, 1882 — Section 532, 533, 534, 535, 536, 537Civil Procedure Code, 1908 — Section 122, Order 37 Rule 1

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High Courts06 Feb 2020Allowed

Sanjay Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0123

Code Of Criminal Procedure 1973 — Section 311, 482Indian Penal Code, 1860 — Section 34, 120B, 201, 302Arms Act, 1959 — Section 25

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High Courts06 Feb 2020Disposed Of

Pritam Singh Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0119

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High Courts06 Feb 2020Dismissed

Iqbal Singh Sethi Vs Panjab University, Chandigarh And Another

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0097

Industrial Disputes Act, 1947 — Section 33C

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High Courts06 Feb 2020Disposed Of

Gurpreet Singh Vs New India Assurance Co. Ltd.

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0126

Court Fees Act, 1870 — Section 7Civil Procedure Code, 1908 — Order 7 Rule 11

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High Courts06 Feb 2020Dismissed

M/S Satia Synthetics Limited Vs Punjab State Industrial Development Corporation Limited

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0084

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High Courts06 Feb 2020

Rajbir Singh Vs Blood Donors Coop. House Building First Society Ltd. And Others

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0078

Constitution Of India, 1950 — Article 226

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High Courts06 Feb 2020Dismissed

Birinder Sandhu And Another Vs Ramneek Sandhu And Ors

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0057

Civil Procedure Code, 1908 — 482Protection Of Women from Domestic Violence Act, 2005 — Section 2(s), 12, 17, 18, 19, 20, 22

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High Courts06 Feb 2020Allowed

Vijayant Kumar (Deceased) Through Lrs Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0032

Punjab Civil Services Rules, Volume-II, — Rule 3.26(e), 5.32(B)Haryana Civil Services (Pension) Rules, 2016 — Rule 14

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High Courts06 Feb 2020Allowed

Sheela Rani And Others Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0031

Indian Penal Code, 1860 — Section 34, 306, 409, 420Punjab Civil Services Rules, Volume-II, — Rule 6.17, 6.17(4)

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High Courts06 Feb 2020Allowed

S.P.S. Madan And Others Vs Punjab Agricultural University, Ludhiana And Another

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0030

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High Courts05 Feb 2020Allowed

Jaswinder Kaur Vs Punjab State Power Corporation Limited And Others

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0259

Indian Penal Code, 1860 — Section 120B, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d)

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