High Courts11 Feb 2020Dismissed
Hardeep Singh Vs Paramjeet Kaur
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0141
Hindu Minority And Guardianship Act, 1956 — Section 13Guardians And Wards Act, 1890 — Section 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 88 of 107
High Courts11 Feb 2020Allowed
Usha Rani Vs Vedic Girls Senior Secondary School And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0106
High Courts11 Feb 2020Dismissed
Tagore Senior Secondary School Vs Central Board Of Secondary Education And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0105
High Courts11 Feb 2020Disposed Of
Paramjit Kaur And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0104
High Courts11 Feb 2020Disposed Of
Om Parkash Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0103
High Courts11 Feb 2020Dismissed
Narinder Singh Vs Ravinder Singh And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0090
High Courts11 Feb 2020Dismissed
Hawa Singh Vs State Of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0085
Narcotics Drugs And Psychotrophic Substances Act, 1985 — Section 18Code Of Criminal Procedure 1973 — Section 313
High Courts11 Feb 2020Dismissed
Sneh Kaushik Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0081
Negotiable Instruments Act, 1881 — Section 118, 138, 139Evidence Act, 1872 — Section 65B
High Courts11 Feb 2020Dismissed
Mansa Central Cooperative Bank Ltd. Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0065
Punjab Cooperative Societies Rules, 1963 — Rule 72(11)(h)(i)Constitution Of India, 1950 — Article 226, 227
High Courts11 Feb 2020Allowed
Parbhat Khanna And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0060
Code Of Criminal Procedure 1973 — Section 438, 439, 482Indian Penal Code, 1860 — Section 120B, 224, 225, 420, 465, 467, 471
High Courts11 Feb 2020Disposed Of
Sunil Duggal Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0043
Indian Penal Code, 1860 — Section 279, 337, 338, 427Code Of Criminal Procedure, 1973 — Section 482
High Courts11 Feb 2020Allowed
Jagbir Singh Sokhi And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0042
Indian Penal Code, 1860 — Section 148, 149, 188, 323, 324, 341, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts11 Feb 2020Allowed
Sarabjit Singh @ Sabi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0041
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15
High Courts10 Feb 2020Allowed
Bhagwant Singh Vs Punjab State Civil Supply Corporation Limited And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0255
High Courts10 Feb 2020Allowed
Ram Bilas Vs Amrik Singh Bedi
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0233
East Punjab Urban Rent Restriction Act, 1949 — Section 2, 13, 13A, 18A
High Courts10 Feb 2020Allowed
Rahul Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0175
Indian Penal Code, 1860 — Section 120B, 148, 149, 201, 216, 302, 411, 449, 459, 506Arms Act, 1959 — Section 25Constitution Of India, 1950 — Article 226, 227
High Courts10 Feb 2020Disposed Of
Gurvinder Singh Vs Swaran Singh And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0160
Civil Procedure Code, 1908 — Order 9 Rule 8Constitution Of India, 1950 — Article 227
High Courts10 Feb 2020Dismissed
Rajender Prasad Aggarwal And Others Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0153
Constitution Of India, 1950 — Article 14, 19
High Courts10 Feb 2020Disposed Of
Uttar Haryana Bijli Vitran Nigam Ltd. And Ors Vs M/s Krishna Udyog situated at Patel Nagar, S.K. Road, Yamuna Nagar
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0116
High Courts10 Feb 2020Dismissed
Ashok Kumar Vs Madan Lal And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0115
Limitation Act, 1963 — Section 5