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Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 86 of 107

High Courts13 Feb 2020Allowed

Sanjay Kumar Vs Union Of India And Others

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0099

National Institute Of Solar Energy (Scientific, Technical And Administrative Posts) Recruitment Rules, 2015 — Rule 7, 7(iv), 12(ii)Constitution Of India, 1950 — Article 14, 16, 226
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High Courts13 Feb 2020Allowed

Dilbagh Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0064

Indian Penal Code, 1860 — Section 120B, 381, 420, 465, 467, 468, 471Code Of Criminal Procedure 1973 — Section 438(2)
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High Courts12 Feb 2020Allowed

Thakur Singh Vs State Of Haryana And Ors.

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0190

Code Of Criminal Procedure 1973 — Section 164, 319Indian Penal Code, 1860 — Section 363, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 4
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High Courts12 Feb 2020Dismissed

Visavjeet @ Sattu Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0121

Code Of Criminal Procedure 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 42, 173(2)
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High Courts12 Feb 2020Disposed Of

Jeewan Lal Vs Tejo And Others

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0117

Civil Procedure Code, 1908 — Order 39 Rules 1, Order 39 Rules 2, Order 41 Rules 33
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