High Courts18 Feb 2020Allowed
Sanjeev And Ors Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0242
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 84 of 107
High Courts18 Feb 2020Dismissed
Manroj Kumar And Others Vs Hans Raj
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0230
High Courts18 Feb 2020Allowed
Dr. Shama Kalra Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0196
Haryana Education (College Cadre) Group B Service Rules, 1986 — Rule 5
High Courts18 Feb 2020Dismissed
Sanjeev Chaudhary Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0188
Central Excise Act, 1944 — Section 35G, 35L, 35L(1)(b), 35L(2)
High Courts18 Feb 2020Dismissed
Commissioner Of Central Excise Vs Dhruv Industries Ltd.
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0186
Central Excise Act, 1944 — Section 35G, 35L, 35L(2)
High Courts18 Feb 2020Disposed Of
Sonika Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0178
High Courts18 Feb 2020Disposed Of
R.K. Nuniwal Vs Union Bank Of India And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0177
Payment Of Gratuity Act, 1972 — Section 4(6)
High Courts18 Feb 2020Allowed
Naresh Kumar Mehta Vs Haryana Urban Development Authority And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0162
Punjab Civil Service Rules, Volume I — Rule 7.3, 7.5Punjab Civil Service Rules, Volume II — Rule 2.2(b), 2.2(c), 9.14, 9.15
High Courts18 Feb 2020Allowed
Balkar Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0128
Code Of Criminal Procedure 1973 — Section 167(2), 173, 173(8), 193Indian Penal Code, 1860 — Section 306Constitution Of India, 1950 — Article 21
High Courts18 Feb 2020Disposed Of
Sanjay And Ors Vs State Of Haryana And Anr
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0127
Indian Penal Code, 1860 — Section 186, 333, 353Code Of Criminal Procedure 1973 — Section 320, 397, 482Railways Act, 1989 — Section 146
High Courts18 Feb 2020Disposed Of
Lakhwinder Sigh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0125
Constitution Of India, 1950 — Article 226, 227
High Courts18 Feb 2020Disposed Of
Suman Devi Vs State Of Haryana And others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0109
Haryana Civil Services (Leave) Rules, 2016 — Rule 46
High Courts17 Feb 2020Dismissed
National Insurance Company Ltd. Vs Harjinder Kaur And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0282
Indian Penal Code, 1860 — Section 279, 304A, 337, 338, 427
High Courts17 Feb 2020Dismissed
Deva Singh (Deceased) through LRs Vs Balbir Singh And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0281
High Courts17 Feb 2020Disposed Of
Shubhrangana Pundir Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0179
High Courts17 Feb 2020Allowed
Mohd. Iqbal Vs Sherla @ Sher Mohd. And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0163
Constitution Of India, 1950 — Article 227
High Courts17 Feb 2020Dismissed
Mubarik Hussain Vs Union Of India And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0142
High Courts17 Feb 2020Disposed Of
Kiranjit Kaur Vs Satgur Singh
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0139
Hindu Marriage, Act 1955 — Section 13B, 13B(2)
High Courts14 Feb 2020Dismissed
Vinay Kumar And Ors Vs Azad Singh And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0283
High Courts14 Feb 2020Disposed Of
Jasmer Singh Vs Punjab State Electricity Board And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0272