High Courts14 Feb 2020Allowed
Binda Lal Paswan Vs State (Union Territory Of Chandigarh)
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0269
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure 1973 — Section 313
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 85 of 107
High Courts14 Feb 2020Allowed
Jai Bhagwan Vs Uttar Haryana Bizli Nigam Ltd. And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0181
High Courts14 Feb 2020Partly Allowed
Tarsem Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0165
High Courts14 Feb 2020Dismissed
Jagdeep Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0152
Constitution Of India, 1950 — Article 14, 16
High Courts14 Feb 2020Dismissed
Darshan Singh Vs Superintending Canal Officer, Sirhind Canal Circle, Ludhiana And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0143
Northern India Canal And Drainage Act, 1873 — Section 30FF
High Courts14 Feb 2020Dismissed
Ashok Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0120
Indian Penal Code, 1860 — Section 120B, 148, 149, 216, 302, 307Arms Act, 1959 — Section 25Prisons Act, 1894 — Section 41A
High Courts14 Feb 2020Dismissed
Davinder Singh Vs Director Panchayat Raj Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0113
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13Civil Procedure Code, 1908 — Section 80
High Courts14 Feb 2020Dismissed
Swati And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0110
High Courts14 Feb 2020Dismissed
Chandra Shekhar Vs Cbi/Acb, Chandigarh
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0091
Indian Penal Code, 1860 — Section 120B, 420, 477Code Of Criminal Procedure 1973 — Section 173(2), 222, 223, 322, 323, 397(2)Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts14 Feb 2020Allowed
Gurmukh Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0077
Indian Penal Code, 1860 — Section 34, 323, 324, 382, 427, 452, 500Code Of Criminal Procedure 1973 — Section 320, 482
High Courts13 Feb 2020Dismissed
Nirmala Devi Vs State Of Punjab And Anr.
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0268
Indian Penal Code, 1860 — Section 406, 498A
High Courts13 Feb 2020
Gagan Gupta And another Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0266
Civil Procedure Code, 1908 — Section 151Constitution Of India, 1950 — Article 227
High Courts13 Feb 2020Dismissed
Dharminder Singh @ Mukesh Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0262
Code Of Criminal Procedure 1973 — Section 311
High Courts13 Feb 2020Allowed
Jang Singh (deceased) Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0243
High Courts13 Feb 2020Dismissed
Madan Lal Bassi Vs Commissioner Of Income Tax, Ludhiana And Anr.
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0239
High Courts13 Feb 2020Allowed
Shri Sanatan Dharam Sabha (Registered) Gaushala Bazar Hoshiarpur Vs Sita Devi And Ors
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0231
East Punjab Urban Rent Restriction Act, 1949 — Section 13Civil Procedure Code, 1908 — Order 6 Rule 17
High Courts13 Feb 2020
State Of Haryana And Ors Vs Pushpa And Ors
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0195
Indian Penal Code, 1860 — Section 120B, 279, 302, 304ACode Of Criminal Procedure 1973 — Section 313, 357Evidence Act, 1872 — Section 24, 118
High Courts13 Feb 2020Allowed
Gurmit Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0189
Constitution Of India, 1950 — Article 21
High Courts13 Feb 2020Disposed Of
Jiwanjot Kaur Vs State Of Punjab And Ors.
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0173
High Courts13 Feb 2020Dismissed
Gurmit Singh Vs Jaspal Singh
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0164
Civil Procedure Code, 1908 — Section 24, Order 7 Rule 11, Order 7 Rule 14Limitation Act, 1963 — Section 3Constitution Of India, 1950 — Article 227