High Courts19 Feb 2020Allowed
Kala Singh And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0270
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure 1973 — Section 313
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 83 of 107
High Courts19 Feb 2020Dismissed/Allowed
Amrik Singh And Ors Vs Kirandeep Kaur And Ors
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0267
Code Of Criminal Procedure 1973 — Section 125
High Courts19 Feb 2020Dismissed
Mahant Traveni Dass Vs General Public And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0265
Indian Penal Code, 1860 — Section 34, 302, 506Arms Act, 1959 — Section 25, 27Hindu Succession Act, 1956 — Section 25
High Courts19 Feb 2020Dismissed
Satyanarain And Ors Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0261
Code Of Criminal Procedure 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 342, 365, 406, 420
High Courts19 Feb 2020Allowed
Kuldeep Verma Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0241
High Courts19 Feb 2020Allowed
M/s Shiva Traders Vs Union Territory Of Chandigarh And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0238
Punjab Value Added Tax Act, 2005 — Section 29, 29(2), 29(4)Punjab Value Added Tax Rules, 2005 — Rule 40Constitution Of India, 1950 — Article 226
High Courts19 Feb 2020Dismissed
Mahender Pal Narang Vs Central Board Of Direct Taxes, New Delhi And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0237
Income Tax Act, 1961 — Section 10(37), 45, 56(2)(viii), 57(iv), 143(1), 155(16), 264Land Acquisition Act, 1894 — Section 28
High Courts19 Feb 2020Allowed
Suman Bhatia And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0203
Haryana Affiliated Colleges (Pension And Contributory Provident Fund) Rules, 1999 — Rule 4
High Courts19 Feb 2020Disposed Of
Parveen Kumar Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0202
High Courts19 Feb 2020Allowed
Arman And Another Vs Sanjeev Kumar And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0159
Motor Vehicles Act, 1988 — Section 128Motor Vehicles (Amendment) Act, 2019 — Section 194C
High Courts19 Feb 2020Dismissed
Ramesh Kumar Vs Commissioner Of Income Tax
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0157
Income Tax Act, 1961 — Section 10(38), 143(1), 260A, 263
High Courts19 Feb 2020
M/s Shah Knitwears Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0156
Punjab General Sales Tax Act, 1948 — Section 11E, 22, 27Punjab General Sales Tax Rules, 1949 — Rule 33BPunjab General Sales Tax (fifth Amendment) Rules, 1949 — Rule 1(2)
High Courts19 Feb 2020Disposed Of
M/s Sharman Udyog Pvt. Ltd. Vs Commissioner Of Income Tax, Ludhiana And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0155
Income Tax Act, 1961 — Section 115J, 115J(IA), 260A
High Courts19 Feb 2020Dismissed
Raj Kumar Bhatia Vs Central Bureau Of Investigation And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0154
Indian Penal Code, 1860 — Section 120B, 417, 420, 458, 467, 468, 471Code Of Criminal Procedure 1973 — Section 161, 173, 173(4), 173(5)
High Courts19 Feb 2020Dismissed
Mukesh And Another Vs Shiv Dayal
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0150
High Courts19 Feb 2020Allowed
Bhim @ Bhima Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0130
Code Of Criminal Procedure 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 216, 363, 366A, 376(3)
High Courts19 Feb 2020Allowed
Shinda Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0129
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 29
High Courts18 Feb 2020
Krishan Singh Yadav Vs Union Of India And Ors
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0295
High Courts18 Feb 2020Dismissed
Ram Sarup And Another Vs Shiva
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0280
Hindu Succession Act, 1956 — Section 15
High Courts18 Feb 2020Dismissed
Yashpal Vs Balbir (Since Deceased) Through LRs
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0279