High Courts24 Feb 2020Allowed
Billa And Ors Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0185
Indian Penal Code, 1860 — Section 148, 149, 307, 427, 452, 506Arms Act, 1959 — Section 25
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 82 of 107
High Courts24 Feb 2020Allowed
Raman @ Dheli And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0184
Indian Penal Code, 1860 — Section 148, 149, 323, 341, 506Code Of Criminal Procedure 1973 — Section 380, 482
High Courts24 Feb 2020Allowed
Honey And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0183
Indian Penal Code, 1860 — Section 148, 149, 323, 363Code Of Criminal Procedure 1973 — Section 320, 482
High Courts24 Feb 2020Allowed
Pinky Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0182
Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure 1973 — Section 320, 482
High Courts20 Feb 2020Allowed
Pritam Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0293
High Courts20 Feb 2020Dismissed
Mahabir Singh And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0276
Constitution Of India, 1950 — Article 226
High Courts20 Feb 2020Disposed Of
Romesh Lal Khajuria Vs Sanjeev Dhir And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0240
Code Of Criminal Procedure 1973 — Section Order 7 Rule 11Elections Rules, 1974 — Rule 28(c), 29Constitution Of India, 1950 — Article 227
High Courts20 Feb 2020Dismissed
Pr. Commissioner Of Income Tax-I Vs Sukhwant Singh
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0236
Income Tax Act, 1961 — Section 2(22)(e), 14A, 260A
High Courts20 Feb 2020Disposed Of
Pardeep Singh Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0221
High Courts20 Feb 2020Dismissed
Krishan Kumar And Another Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0220
High Courts20 Feb 2020Dismissed
Mangat Ram Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0187
Indian Penal Code, 1860 — Section 304ACode Of Criminal Procedure 1973 — Section 173(2)
High Courts20 Feb 2020Partly Allowed
Amar Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0149
Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure 1973 — Section 173, 201, 210, 319, 465
High Courts20 Feb 2020Dismissed
Naresh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0148
Indian Medical Council Act, 1956 — Section 15(2), 15(3)Medical Termination Of Pregnancy Act, 1971 — Section 3, 4, 5Drugs And Cosmetics Act, 1940 — Section 27A
High Courts20 Feb 2020Allowed
Manjit Kumar @ Jeeta And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0147
Indian Penal Code, 1860 — Section 34, 201, 323, 325Code Of Criminal Procedure 1973 — Section 320, 482
High Courts20 Feb 2020Allowed
Kela Devi Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0146
Code Of Criminal Procedure 1973 — Section 482Prohibition Of Child Marriage Act, 2006 — Section 9, 10, 11Protection Of Children from Sexual Offences Act, 2012 — Section 6
High Courts20 Feb 2020Allowed
Surjit Singh Bagga @ Dodhi And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0145
Indian Penal Code, 1860 — Section 120B, 420Punjab Prevention Of Human Smuggling Act, 2012 — Section 13Code Of Criminal Procedure 1973 — Section 320, 482
High Courts19 Feb 2020Dismissed
Shree Sai College Of Education Vs National Council For Teacher Education And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0294
National Council For Teacher Education (Recognition, Norms And Procedure) Regulation, 2014 — Regulation 7(13), 12
High Courts19 Feb 2020Dismissed
Mukesh Yadav Vs Yadvender Singh
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0278
Limitation Act, 1908 — Section 17
High Courts19 Feb 2020Allowed
Union Territory, Chandigarh And Others Vs Prem Singh
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0275
Constitution Of India, 1950 — Article 227
High Courts19 Feb 2020Dismissed
Paramjit Kaur @ Pammi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0273
Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 15, 35, 57Code Of Criminal Procedure 1973 — Section 313