COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 80 of 107

High Courts27 Feb 2020Disposed Of/Dismissed

Director General, National Council for Cooperative Training And Another Vs Chief Commissioner For Persons With Disabilities And Another

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0286

Contempt Of Courts Act, 1971 — Section 10, 12Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 62

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High Courts27 Feb 2020Disposed Of

Ajit Singh Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0284

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High Courts27 Feb 2020Allowed

Rakesh Chander Vs Punjab State Power Corporation Limited And Others

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0227

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High Courts27 Feb 2020Disposed Of

Director General And Anr Vs Chief Commissioner For Persons With Disabilities And Anr

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0226

Contempt Of Courts Act, 1971 — Section 10, 12Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 62

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High Courts26 Feb 2020Dismissed

Preeti Mala Vs Dinesh

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0277

Hindu Marriage Act, 1955 — Section 13Indian Penal Code, 1860 — Section 34, 354, 406, 420, 498A, 506Civil Procedure Code, 1908 — Order 2 Rule 2, Order 7 Rule 7, Order 7 Rule 11

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High Courts26 Feb 2020Dismissed

Ajit Singh Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0235

Indian Penal Code, 1860 — Section 34, 302Punjab Civil Services Rules, Vol. 1 — Rule 7.2, 7.3, 7.5

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High Courts26 Feb 2020Dismissed

Shilpi Chaudhary Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0225

Code Of Criminal Procedure, 1973 — Section 311Indian Penal Code, 1860 — Section 195(A), 216, 341, 376, 506Arms Act, 1959 — Section 25, 54, 59

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High Courts26 Feb 2020Dismissed

Ajit Singh Vs State Of Haryana & Others

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0223

Punjab Civil Services Rules, Volume 1 — Rule 7.2, 7.3, 7.5Indian Penal Code, 1860 — Section 34, 302

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High Courts26 Feb 2020Disposed Of

Didar Singh Vs Union Territory Of Chandigarh & Others

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0222

Constitution Of India, 1950 — Article 226, 311Punjab Home Guards Rules, 1963 — Rule 18, 27, 27(2), 27(3)Punjab Excise Act, 1914 — Section 61

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High Courts26 Feb 2020Allowed

Jasbir Singh And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0219

Indian Penal Code, 1860 — Section 34, 294, 295, 427, 506Code Of Criminal Procedure, 1973 — Section 320, 482

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High Courts26 Feb 2020Allowed

Rajat Deep Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0218

Indian Penal Code, 1860 — Section 279, 337, 338, 427Code Of Criminal Procedure, 1973 — Section 320, 482

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High Courts26 Feb 2020Dismissed

Rajpal And Anr Vs Presiding Officer And Anr

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0217

Industrial Disputes Act, 1947 — Section 2(A), 25, 25(E), 25(F), 25(H), 25(G)

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High Courts26 Feb 2020Dismissed

Manjit Kaur Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0216

Indian Penal Code, 1860 — Section 120(B), 419, 420, 465, 467, 468, 471

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High Courts26 Feb 2020Allowed

Nishan Singh @ Sana Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0215

Indian Penal Code, 1860 — Section 201, 302

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High Courts26 Feb 2020Allowed

Vinod Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0214

Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 25Indian Penal Code, 1860 — Section 34, 120(B), 307

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High Courts26 Feb 2020Allowed

Satnam Singh Vs Punjab Water Supply And Sewerage Board And Another

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0213

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High Courts26 Feb 2020Dismissed

Kapil Dev Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0212

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 27(A), 29, 37, 61, 85

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High Courts26 Feb 2020Allowed

Dr. Tarun Sehgal Vs Dr. B.R. Ambedkar National Institute Of Technology

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0211

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High Courts26 Feb 2020Dismissed

Dilbag Singh Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0210

Constitution Of India, 1950 — Article 32, 226, 227

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High Courts25 Feb 2020Allowed

S.R. Madan And Others Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0290

Haryana Affiliated Colleges (Pension And Contributory Provident Fund) Rules, 1999 — Rule 4

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