High Courts03 Mar 2020Allowed
Kulwant Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0027
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 78 of 107
High Courts03 Mar 2020Disposed Of
Koshalya Rani And Others Vs Municipal Corporation, Gurugram And Another
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0007
High Courts02 Mar 2020Dismissed
Jang Singh Vs Harjit Kaur
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0079
High Courts02 Mar 2020Partly Allowed
Subhash alias Billu And Ors Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0070
Indian Penal Code, 1860 — Section 34, 302, 304Arms Act, 1959 — Section 25Code Of Criminal Procedure 1973 — Section 173, 313
High Courts02 Mar 2020Allowed
Anup alias Sonu And Ors Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0069
Indian Penal Code, 1860 — Section 363, 366, 376, 376(2)(g)Code Of Criminal Procedure 1973 — Section 313
High Courts02 Mar 2020Allowed
Jagjit Singh And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0068
Indian Penal Code, 1860 — Section 148, 149, 201, 279, 302, 304A, 343, 427Code Of Criminal Procedure 1973 — Section 161, 313
High Courts02 Mar 2020Disposed Of
Rajvir Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0037
High Courts02 Mar 2020
Neetu Kumari And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0036
High Courts02 Mar 2020
Jagdev Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0035
High Courts02 Mar 2020Disposed Of
Hardeep Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0034
High Courts02 Mar 2020Allowed
Sanjay Rana Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0020
High Courts02 Mar 2020Disposed Of
Sarvjit Lal Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0016
High Courts02 Mar 2020Disposed Of
Rajwinder Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0015
High Courts02 Mar 2020Disposed Of
Paramjit Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0014
High Courts02 Mar 2020Allowed
Mandeep And Another Vs New India Assurance Company Ltd. And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0013
High Courts02 Mar 2020Allowed
Gurpreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0012
Indian Penal Code, 1860 — Section 120B, 419, 420, 465, 467, 468, 471Code Of Criminal Procedure 1973 — Section 438(2)
High Courts02 Mar 2020Allowed
Gagandeep Singh @ Gaggi @ Gand Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0011
Code Of Criminal Procedure 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 302
High Courts02 Mar 2020Allowed
Joginder Doda Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0010
Indian Penal Code, 1860 — Section 120B, 384, 385, 420, 467, 468, 471, 506Prevention Of Corruption Act, 1988 — Section 7, 13(2)
High Courts02 Mar 2020Disposed Of
Imtiaz Ahmad Mir And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0009
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22Indian Penal Code, 1860 — Section 420, 465, 467, 468, 471
High Courts02 Mar 2020Disposed Of
Ashok @ Bittu And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0008
Indian Penal Code, 1860 — Section 147, 149, 323, 342, 365, 377, 506, 509Scheduled Castes And Scheduled Tribes (Prevention Of. Atrocities) Act, 1989 — Section 3(1)4, 3(1)(a), 3(1)(d), , 3(1)s, 3(1)z, 3(2)(va)