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Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 79 of 107

High Courts02 Mar 2020Disposed Of

Court On Its Own Motion And Ors Vs Chandigarh Administration And Ors

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0004

Punjab New Capital (Periphery) Control Act, 1952 — Section 3, 4, 10Punjab Regional And Town Planning And Development (Amendment) Act, 2006 — Section 70(3), 70(5)Punjab Regional And Town Planning And Development Act, 1995 — Section 70, 157
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High Courts02 Mar 2020Disposed Of

Manoj @ Goliya Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0003

Code Of Criminal Procedure 1973 — Section 173, 438, 438(2)Indian Penal Code, 1860 — Section 120B, 148, 149, 174A, 302, 307, 323, 324, 326, 450
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High Courts02 Mar 2020Allowed

Monu And Ors Vs Punjab And Another

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0002

Indian Penal Code, 1860 — Section 148, 149, 323, 379B, 427, 452, 506Code Of Criminal Procedure 1973 — Section 320, 482
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High Courts28 Feb 2020Dismissed

Dr. Neetu Kukar And Ors Vs Union Of India And Others

Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0251

Commission For Protection Of Child Rights Act, 2005 — Section 15, 17Right Of Children To Free And Compulsory Education Act, 2009 — Section 16, 17, 31(3)Constitution Of India, 1950 — Article 14, 21A
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