High Courts04 Mar 2020Disposed Of
Jaspreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0050
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 77 of 107
High Courts04 Mar 2020Disposed Of
Arti Bala And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0049
High Courts04 Mar 2020Disposed Of
Amandeep Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0048
Code Of Criminal Procedure 1973 — Section 482Constitution Of India, 1950 — Article 21
High Courts04 Mar 2020Allowed
Mange Ram And Ors Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0030
Code Of Criminal Procedure 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 465, 468, 471, 477ACode Of Criminal Procedure 1973 — Section 173
High Courts04 Mar 2020Allowed
Chander Parkash @ Chander Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0026
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 52AIndian Penal Code, 1860 — Section 120B, 201, 218, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts04 Mar 2020Disposed Of
Joginder Pal Monga And Another Vs Jasjit Singh
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0019
Civil Procedure Code, 1908 — Order 41 Rule 27
High Courts04 Mar 2020Disposed Of
Ganesh Aromatic Private Limited Vs Jasjit Singh
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0018
Civil Procedure Code, 1908 — Order 41 Rule 27
High Courts04 Mar 2020Dismissed
Raj Kumar And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0017
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 29, 37Indian Penal Code, 1860 — Section 120B, 465, 471
High Courts03 Mar 2020Disposed Of
Sunita Rani And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0047
High Courts03 Mar 2020Allowed
Simarjit Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0046
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29
High Courts03 Mar 2020
Siddarth Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0045
High Courts03 Mar 2020Disposed Of
Rubi And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0044
High Courts03 Mar 2020
Ranjodh Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0043
Indian Penal Code, 1860 — Section 120B
High Courts03 Mar 2020Disposed Of
Pooja And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0042
High Courts03 Mar 2020Allowed
Maphiue Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0041
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29Foreigners Act, 1946 — Section 14
High Courts03 Mar 2020Allowed
Gurtej Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0040
Indian Penal Code, 1860 — Section 201, 399, 402, 411Arms Act, 1959 — Section 25Code Of Criminal Procedure 1973 — Section 438(2)
High Courts03 Mar 2020
Deepak Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0039
Indian Penal Code, 1860 — Section 148, 149, 302, 323
High Courts03 Mar 2020
Balkar Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0038
Indian Penal Code, 1860 — Section 148, 149, 308, 323, 324, 325Code Of Criminal Procedure 1973 — Section 438(2)
High Courts03 Mar 2020Dismissed
Pushpinder Marya And Another Vs Bharat Petroleum Corporation Ltd. And Another
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0033
High Courts03 Mar 2020Disposed Of
Pawan Kumar And Ors Vs Panjab University, Chandigarh
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0028