COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 76 of 107

High Courts06 Mar 2020Dismissed

Mohan Singh Vs Haryana Real Estate Regulatory Authority, Gurugram

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0022

Real Estate (Regulation And Development) Act, 2016 — Section 43(5)Punjab Value Added Tax Act, 2005 — Section 62, 62(5), 63(3)Civil Procedure Code, 1908 — Section 151

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High Courts06 Mar 2020Allowed

Seema Garg. And Ors Vs Deputy Director, Directorate Of Enforcement

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0021

Prevention Of Money Laundering Act, 2002 — Section 2(1)(u) , 3, 5, 5(1), 8, 8(3)(a), 8(6), 24, 42, 43, 44, 45Indian Penal Code, 1860 — Section 177, 420, 465, 467, 468, 471Finance Act, 2019 — Section 192

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High Courts05 Mar 2020Dismissed

Kuldeep Kumar And Ors Vs Indian Oil Corporation Ltd. And Others

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0081

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High Courts05 Mar 2020Dismissed

Kalu Ram Vs Gopi Ram And Others

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0074

Probation Of Offenders Act, 1958 — Section 4(1)Code Of Criminal Procedure 1973 — Section 313Indian Penal Code, 1860 — Section 34, 323, 324, 506

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High Courts05 Mar 2020Dismissed

Kushalpal Singh And Others Vs Fortis Healtcare Limited And Others

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0025

Court Fees Act, 1870 — Section 7, 7(i)Civil Procedure Code, 1908 — Order 7 Rule 11

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High Courts04 Mar 2020Dismissed

Anoop Singh (Deceased) Through LRs And Others Vs Satpal Singh And Others

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0078

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High Courts04 Mar 2020Allowed

Maninder Singh Patwari And Ors Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0077

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High Courts04 Mar 2020Allowed

Amar Singh @ Arvind And Others Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0075

Indian Penal Code, 1860 — Section 394, 399, 402Arms Act, 1959 — Section 25Code Of Criminal Procedure 1973 — Section 313

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High Courts04 Mar 2020Disposed Of

Bharpai Devi Vs Secretary, Ministry Of Home Affairs And Others

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0073

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High Courts04 Mar 2020Disposed Of

Kamla Devi Vs Union Of India And Others

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0072

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High Courts04 Mar 2020Disposed Of

Chand Kaur Vs Secretary, Ministry Of Home Affairs And Others

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0071

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High Courts04 Mar 2020Allowed

Satpal Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0067

Indian Penal Code, 1860 — Section 302, 452Code Of Criminal Procedure 1973 — Section 161, 164, 313

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High Courts04 Mar 2020Allowed

Birender Singh And Another Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0066

Indian Penal Code, 1860 — Section 34, 201, 302, 392, 404Code Of Criminal Procedure 1973 — Section 41, 313

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High Courts04 Mar 2020Allowed

Harbir Singh Narwal Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0065

Code Of Criminal Procedure 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 406, 420, 506

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High Courts04 Mar 2020Dismissed

Nazam Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0064

Code Of Criminal Procedure 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(c), 37

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High Courts04 Mar 2020Disposed Of

Trisha Sharma And Another Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0057

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High Courts04 Mar 2020Disposed Of

Sukhdev Kumar Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0056

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High Courts04 Mar 2020Disposed Of

Sudesh Kumar Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0055

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High Courts04 Mar 2020Disposed Of

Paramjit Kaur And Another Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0054

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High Courts04 Mar 2020Disposed Of

Navneet Kaur And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0052

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