High Courts18 Mar 2020Allowed
Nirmala Devi Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0087
Haryana Panchayati Raj Act, 1994 — Section 51, 51(5), 51(3)(b), 51(3)(c), 51(5), 175, 175(v), 176,
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 75 of 107
High Courts18 Mar 2020Allowed
Ramesh Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0086
Haryana Panchayati Raj Act, 1994 — Section 51, 51(3), 51(3)(b), 51(5), 175, 175(v)
High Courts18 Mar 2020Allowed
Parvesh Sehgal Vs Punjab National Bank And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0085
High Courts18 Mar 2020
Nasib Singh And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0084
Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 15, 25, 41, 42, 43, 50Code Of Criminal Procedure, 1973 — Section 313
High Courts17 Mar 2020Dismissed
Parveen Alias Sonu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0095
Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 209, 216, 224, 225, 302, 307, 332, 342, 353, 365, 392, 395, 397Arms Act, 1959 — Section 25, 54, 59Code Of Criminal Procedure, 1973 — Section 313
High Courts17 Mar 2020Allowed
Pawan Kumar Vs District Red Cross Society, Ambala, Through Its President-Cum-Deputy Commissioner And Others.
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0091
Constitution Of india, 1950 — Article 142, 226
High Courts13 Mar 2020Allowed
Sukhpal Singh Bhullar Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0062
Code Of Criminal Procedure 1973 — Section 482Indian Penal Code, 1860 — Section 420, 465, 467, 468, 471
High Courts13 Mar 2020Allowed
Charan Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0061
Indian Penal Code, 1860 — Section 24, 406, 420, 506Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 3, 4, 5, 6Haryana Protection Of Interest Of Depositors In Financial Establishment Act 2013 — Section 3
High Courts13 Mar 2020Allowed
M/s Sran Rice Mills Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0060
High Courts12 Mar 2020Dismissed
Principal Commissioner Vs M/S Raj Kishan And Co.
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0080
Central Excise Act, 1944 — Section 35G, 35LCentral Goods And Service Tax Act, 2017 — Section 174(2)Finance Act, 1994 — Section 73(1), 83
High Courts12 Mar 2020Dismissed
Anita Aggarwal Vs Ramesh Aggarwal
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0076
Hindu Marriage Act, 1955 — Section 9, 13Civil Procedure Code, 1908 — Order 9 Rule 13Constitution Of India, 1950 — Article 72
High Courts12 Mar 2020Dismissed
Virakat Kuti Ashram Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0063
Code Of Criminal Procedure 1973 — Section 306
High Courts12 Mar 2020Allowed
Veena Soni Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0059
Indian Penal Code, 1860 — Section 120B, 420, 465, 468 Code Of Criminal Procedure 1973 — Section 438(2)
High Courts12 Mar 2020Allowed
Gaurav Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0058
Indian Penal Code, 1860 — Section 34, 420Code Of Criminal Procedure 1973 — Section 438(2)
High Courts06 Mar 2020Allowed
Seema Rani Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0083
High Courts06 Mar 2020Dismissed
Manjeet Walia Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0032
Code Of Criminal Procedure 1973 — Section 439Indian Penal Code, 1860 — Section 379, 420Information And Technology Act, 2000 — Section 66, 66D, 67
High Courts06 Mar 2020Allowed
Rajinder Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0031
Punjab Municipal Act, 1911 — Section 39Punjab Municipal (Executive Officers) Act, 1931 — Section 4Punjab Municipal Act, 1911 — Section 39
High Courts06 Mar 2020Dismissed
Manpreet Kaur Vs Balraj Singh And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0029
Indian Penal Code, 1860 — Section 34, 306
High Courts06 Mar 2020Disposed Of
Malwinder Singh Vs Maninder Singh And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0024
Civil Procedure Code, 1908 — Order 26 Rule 9
High Courts06 Mar 2020Dismissed
Jagdish Kumar Jindal Vs State Bank Of Patiala And Others
Punjab And Haryana At Chandigarh · (2020) 03 P&H CK 0023