High Courts12 Feb 2020Dismissed
Gurdeep Singh And Others Vs Ajoy Kumar Sinha And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0112
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 87 of 107
High Courts12 Feb 2020Dismissed
Urmila Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0107
High Courts12 Feb 2020Dismissed
Suresh Kumar Vs High Court Of Punjab And Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0102
Punjab Civil Service (Revised Pay) Rules, 1998 — Rule 5, 6(2), 7
High Courts12 Feb 2020Dismissed
Mool Chand Alias Moola Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0095
Indian Penal Code, 1860 — Section 148, 149, 302, 323Code Of Criminal Procedure 1973 — Section 313
High Courts12 Feb 2020Dismissed
Punjab Small Industries And Export Corporation Ltd. Vs Gurinder Singh And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0092
Negotiable Instruments Act, 1881 — Section 138Evidence Act, 1872 — Section 63, 65Code Of Criminal Procedure 1973 — Section 437A
High Courts12 Feb 2020Dismissed
Surinder Kumar And Others Vs Pawan Kumar
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0089
High Courts12 Feb 2020Allowed
Gurinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0083
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure 1973 — Section 313Evidence Act, 1872 — Section 24
High Courts12 Feb 2020Allowed
Sachin Gondhi Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0051
Indian Penal Code, 1860 — Section 120(B), 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts12 Feb 2020Allowed
Naresh Kumar And Another Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0050
Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts12 Feb 2020Disposed Of
Hukam Chand Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0049
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15
High Courts12 Feb 2020Allowed
Dilbagh Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0048
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 295
High Courts12 Feb 2020Allowed
Ishran Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0047
Indian Penal Code, 1860 — Section 34, 324, 452Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts12 Feb 2020Disposed Of
Deepanshu @ Sukha Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0046
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 341, 354, 506Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 161
High Courts12 Feb 2020Dismissed
Ladha Ram Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0045
High Courts11 Feb 2020Dismissed
Suresh Vs Rajo Devi And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0292
High Courts11 Feb 2020Allowed
Vishnu Kumar Vs Punjab Water Supply And Sewerage Board And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0254
High Courts11 Feb 2020Dismissed
Ganda Singh Vs Punjab State Power Corporation Ltd. And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0253
Constitution Of India, 1950 — Article 14, 16, 141, 227
High Courts11 Feb 2020Allowed
R.K. Anand Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0252
High Courts11 Feb 2020Dismissed
Santra Devi Vs Parvati And Anr.
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0191
Code Of Criminal Procedure 1973 — Section 50, 51, 105, 107, 482
High Courts11 Feb 2020Dismissed
Randeep @Rana Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0174